High Courts28 Jul 2015Allowed
Kushal Khurana and Others Vs State and Others
Delhi High Court · (2015) 7 AD 452
Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,650 of 6,863
High Courts28 Jul 2015Dismissed
Oriental Insurance Co. Ltd. Vs Pridhi Singh and Others
Delhi High Court · (2015) 07 DEL CK 0295
Civil Procedure Code, 1908 (CPC) - Section 151Motor Vehicles Act, 1988 - Section 140, 166
High Courts28 Jul 2015Dismissed
National Fertilizers Limited Vs Ashok Kumar Ahluwalia
Delhi High Court · (2015) 222 DLT 542 : (2015) 151 DRJ 661 : (2015) 146 FLR 1042 : (2015) LLR 1215
Payment of Gratuity Act, 1972 - Section 4, 4(6), 7(3), 7(3-A)
High Courts28 Jul 2015Allowed
Anil Kumar and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0245
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 427, 452
High Courts28 Jul 2015Disposed off
Union of India and Others Vs Alstom India Limited
Delhi High Court · (2015) 325 ELT 72
Central Excises and Salt Act, 1944 - Section 37, 5AForeign Trade (Development and Regulation) Act, 1992 - Section 5, 6(2)
High Courts28 Jul 2015Dismissed
Panchshila Cooperative House Building Society Limited and Others Vs State (Govt.) of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0148
Delhi Development Act, 1957 - Section 57, 5A
High Courts28 Jul 2015
Jai Prakash Vs School Management of ITL Public School and Others
Delhi High Court · (2015) 222 DLT 157
Delhi School Education Act, 1973 - Section 10, 8(3)
High Courts28 Jul 2015Disposed off
Chetan Kumar Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0125
High Courts28 Jul 2015Allowed
Mani Kamat Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 07 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 376, 511
High Courts27 Jul 2015Allowed
In Re: Ganraj Sugars Private Limited and Others
Delhi High Court · (2015) 07 DEL CK 0266
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts27 Jul 2015Allowed
In Re: Felix Software Solutions Private Limited and Others
Delhi High Court · (2015) 07 DEL CK 0265
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts27 Jul 2015Disposed off
Shri Bhagwan and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34, 341, 506
High Courts27 Jul 2015Allowed
Bhagwan Das Vs State
Delhi High Court · (2015) 07 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 164, 428Evidence Act, 1872 - Section 24, 25, 27Penal Code, 1860 (IPC) - Section 365, 376 (2) (f)
High Courts27 Jul 2015Allowed
Ravinder Singh and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts27 Jul 2015Dismissed
Rajesh Kumar Gandhi Vs Shriram Institute for Industrial Research
Delhi High Court · (2015) 147 FLR 380 : (2015) 3 LLN 374
Industrial Disputes Act, 1947 - Section 2(oo), 25, 25F, 33(2)(b)
High Courts27 Jul 2015
Mool Chand Khairati Ram Trust Vs Director of Income Tax (Exemptions)
Delhi High Court · (2015) 280 CTR 121 : (2015) 222 DLT 102 : (2015) 377 ITR 650 : (2015) 234 TAXMAN 222
Income Tax Act, 1961 - Section 10(22), 10(22A), 10(23), 10(23C), 10(23C)(via)
High Courts27 Jul 2015Dismissed
Shanti Devi and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 222 DLT 293
Constitution of India, 1950 - Article 226Delhi Municipal Corporation Act, 1957 - Section 417Evidence Act, 1872 - Section 116
High Courts27 Jul 2015Disposed off
Nandan Vs State
Delhi High Court · (2015) 07 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 428Penal Code, 1860 (IPC) - Section 363, 366, 376(2), 376(2)(f), 377
High Courts27 Jul 2015Allowed
ROHM and HAAS Electronic Materials Holding UK Limited and Others Vs R.B. Business Promotions Pvt. Ltd. and Others
Delhi High Court · (2015) 222 DLT 224
Arbitration and Conciliation Act, 1996 - Section 2, 44, 45, 48(1)(e), 50Foreign Awards (Recognition and Enforcement) Act, 1961 - Section 2, 9(b)
High Courts27 Jul 2015Allowed
Union of India and Others Vs Shiv Charan Lal Sharma
Delhi High Court · (2015) 07 DEL CK 0116
Control of National Highways (Land and Traffic) Act, 2002 - Section 5, 6, 7, 8