High Courts29 Jul 2015
Pr. Commissioner of Income Tax-5 Vs Jindal Saw Ltd.
Delhi High Court · (2015) 07 DEL CK 0370
Income Tax Act, 1961 - Section 260-A, 80HHC
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,649 of 6,863
High Courts29 Jul 2015
The Principal Commissioner of Income Tax-9 and Others Vs Zircon Traders Ltd.
Delhi High Court · (2015) 07 DEL CK 0369
High Courts29 Jul 2015Dismissed
Lalmon Mishra Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0339
Army Act, 1950 - Section 26, 40(c), 41
High Courts29 Jul 2015
Commissioner of Income Tax-08 Vs S.G. Estates Ltd.
Delhi High Court · (2015) 07 DEL CK 0336
Income Tax Act, 1961 - Section 133A, 260A, 80IB(10), 80IB(10)(c)
High Courts29 Jul 2015
Pr. Commissioner of Income Tax-21 Vs Om Prakash Aggarwal
Delhi High Court · (2015) 07 DEL CK 0335
Income Tax Act, 1961 - Section 132, 153A, 260A
High Courts29 Jul 2015
Pr. Commissioner of Income Tax Vs Pawan Kumar Bansal
Delhi High Court · (2015) 07 DEL CK 0332
Income Tax Act, 1961 - Section 260A
High Courts29 Jul 2015Dismissed
Fresh Assets Ltd. Vs DDA and Others
Delhi High Court · (2015) 07 DEL CK 0305
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 10, 80Delhi Development Act, 1957 - Section 53-A, 53B, 53B(1), 53B(2)
High Courts29 Jul 2015Disposed off
P.C. Shekhar Vs The New India Assurance Co. Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0294
High Courts29 Jul 2015Allowed
Deepak Vs State NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304-A, 307, 337
High Courts29 Jul 2015
Atambir Singh and Others Vs State of Delhi
Delhi High Court · (2015) 3 CCR 432 : (2016) CriLJ 568 : (2015) 222 DLT 163
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 157, 161Penal Code, 1860 (IPC) - Section 299, 302, 307, 308, 324
High Courts29 Jul 2015Allowed
Harvansh Pandit and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0128
Penal Code, 1860 (IPC) - Section 307, 320, 323, 34, 342
High Courts29 Jul 2015Allowed
Ankur Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 365, 506
High Courts29 Jul 2015Disposed off
Sandeep Kumar Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 07 DEL CK 0126
High Courts29 Jul 2015Disposed off
Harbhajan Singh Chopra and Others Vs Fountainhead Motels Pvt. Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0124
Arms Act, 1959 - Section 25, 27Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A, 151Constitution of India, 1950 - Article 126, 226, 32
High Courts29 Jul 2015Dismissed
Union of India and Others Vs U. Rai Arya
Delhi High Court · (2015) 07 DEL CK 0123
Constitution of India, 1950 - Article 14, 19, 21, 226, 227Penal Code, 1860 (IPC) - Section 120-B, 161Prevention of Corruption Act, 1988 - Section 13(2)(d), 5(2)
High Courts28 Jul 2015
Commissioner of Income Tax-20 Vs Harjeet Sharma
Delhi High Court · (2015) 07 DEL CK 0368
Income Tax Act, 1961 - Section 143(3), 144, 194C, 260A, 263
High Courts28 Jul 2015
The Commissioner of Income Tax-IV Vs Fortune Oceanic Products Ltd.
Delhi High Court · (2015) 07 DEL CK 0367
Income Tax Act, 1961 - Section 260A, 28(iv), 41(1)(a)
High Courts28 Jul 2015
P.R. Commissioner of Income Tax (Central-II) and Others Vs Aakash Arogya Mandir Pvt. Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0357
Income Tax Act, 1961 - Section 153- C, 153C, 260-A
High Courts28 Jul 2015
Commissioner of Income Tax (Central-II) Vs Swanpnil Properties (P) Ltd.
Delhi High Court · (2015) 07 DEL CK 0337
Income Tax Act, 1961 - Section 132, 132(4), 143(3), 147, 148
High Courts28 Jul 2015Disposed Off
Geetu and Others Vs Ravinder
Delhi High Court · (2015) 3 DMC 426
Criminal Procedure Code, 1973 (CrPC) - Section 125