High Courts03 Aug 2015Allowed
BMA Commodities Ltd. Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0370
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 420
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,647 of 6,863
High Courts03 Aug 2015Allowed
Delhi Auto & General Finance Pvt. Ltd. Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0361
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 420
High Courts03 Aug 2015Dismissed
Director General E.S.I.C Vs Satish Kumar Azad and Others
Delhi High Court · (2015) 8 AD 316
Constitution of India, 1950 - Article 14
High Courts03 Aug 2015Dismissed
Annastancia Bhule Ndlovu Vs Narcotics Control Bureau
Delhi High Court · (2015) 10 AD 639
Criminal Procedure Code, 1973 (CrPC) - Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25A, 9A
High Courts03 Aug 2015
Credential Leasing & Credits Ltd. Vs Shruti Investments and Others
Delhi High Court · (2015) 4 JCC 267
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Aug 2015Allowed
Rajan Anand Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 152 DRJ 365
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts03 Aug 2015Allowed
Sumit Guar and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 152 DRJ 210
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts03 Aug 2015Allowed
Soshil Kumar Jain and Others Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 207
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts03 Aug 2015
Jugal Kishore Khanna and Others Vs The Swatantra House Building Society Ltd.
Delhi High Court · (2015) 7 AD 552 : (2015) 152 DRJ 163 : (2015) 179 PLR 16
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3
High Courts03 Aug 2015Dismissed
Anil Timber Private Limited Vs ING Vyasa Bank Limited and Others
Delhi High Court · (2015) 7 AD 569 : (2015) 179 PLR 31
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts03 Aug 2015Dismissed
Harish Relan Vs Kaushal Kumari Relan and Others
Delhi High Court · (2016) 2 AD 571
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 14 Rule 2, Order 20A Rule 2, Order 20A Rule 20A, Order 23 Rule 23Constitution of India, 1950 - Article 136, 227Court Fees Act, 1870 - Section 7, 7(iv)(c)
High Courts03 Aug 2015Allowed
Food Corporation of India Vs U.O.I and Others
Delhi High Court · (2015) 8 AD 698 : (2015) 147 FLR 1060 : (2015) LLR 1076
Payment of Gratuity Act, 1972 - Section 13, 14, 4, 4 (6) (a), 4(6)
High Courts03 Aug 2015
Commissioner of Income Tax Vs Canon India Private Limited
Delhi High Court · (2015) 7 AD 724 : (2015) 280 CTR 597 : (2015) 377 ITR 514
Income Tax Act, 1961 - Section 143(3), 144C, 92CA
High Courts03 Aug 2015Disposed off
Sanjay Kapur and Others Vs Vikram Kapur and Others
Delhi High Court · (2015) 7 AD 652 : (2015) 5 ARBLR 1 : (2015) 222 DLT 633 : (2015) 152 DRJ 252
Arbitration and Conciliation Act, 1996 - Section 13(1), 16, 16(3), 17, 28 (2)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 7 Rule 11, 92 (1)Companies Act, 1956 - Section 230, 231, 232, 233, 234
High Courts03 Aug 2015Dismissed
Daleep Singh Chandrawat Vs State
Delhi High Court · (2015) 10 AD 493 : (2015) 4 CCR 181 : (2015) 4 JCC 2262
Criminal Procedure Code, 1973 (CrPC) - Section 313, 315Official Secrets Act, 1923 - Section 3, 3 (1) (c), 3(1), 3(1) (c), 3(2)
High Courts03 Aug 2015
Yeshvir Singh Tomar Vs O.P. Kohli and Others
Delhi High Court · (2015) 222 DLT 285
Transfer of Property Act, 1882 - Section 53A
High Courts03 Aug 2015Disposed off
Yogesh Chouhan and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 08 DEL CK 0026
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts03 Aug 2015
Dhiraj Ranjan Vs Union of India and Others
Delhi High Court · (2015) 9 AD 145 : (2015) 152 DRJ 341
Constitution of India, 1950 - Article 226
High Courts03 Aug 2015Allowed
S.K. Habibur Rahman Vs UOI and Others
Delhi High Court · (2015) 8 AD 409 : (2015) 152 DRJ 368
Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226
High Courts03 Aug 2015Dismissed
Chand Ram Vs Bhateri Devi and Others
Delhi High Court · (2015) 179 PLR 20
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10