High Courts15 Jan 2016Dismissed
Rattan Gupta Vs Lt. Governor, Govt. of NCT of Delhi & Ors.
Delhi High Court · (2016) 227 DLT 5
Delhi Co-operative Societies Act, 2003 — Section 139Delhi Co-operative Societies Rules, 2007 — Rule 165
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,577 of 6,888
High Courts15 Jan 2016Allowed
Naveen Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320(2), Section 482Penal Code, 1860 (IPC) - Section 408
High Courts15 Jan 2016Allowed
Sarabjeet Kaur Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 419, Section 420, Section 448, Section 467, Section 468, Section 471
High Courts15 Jan 2016Disposed off
Simayan Pati and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts15 Jan 2016Allowed
Mahesh Kumar & Ors. Vs State and Anr.
Delhi High Court · (2016) 3 ADDelhi 761
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Jan 2016Dismissed
Reeta Sehgal & Others Vs Ravindernath & Another
Delhi High Court · (2016) 2 ACC 7
Motor Vehicles Act, 1988 - Section 173
High Courts14 Jan 2016Disposed Off
Manu Markande and Others Vs The State and Others
Delhi High Court · (2016) 228 DLT 4
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 2, Order 7 Rule 9, Order 8 Rule 1A(3)Limitation Act, 1963 - Section 27
High Courts14 Jan 2016Dismissed
Central Bureau of Investigation Vs Raja Bhattacharya and Others
Delhi High Court · (2016) 228 DLT 2
Criminal Procedure Code, 1973 (CrPC) - Section 439(2), Section 482
High Courts14 Jan 2016Allowed
Delhi Transport Corporation Vs Om Kanwar
Delhi High Court · (2016) 2 CLR 1078 : (2016) 226 DLT 695 : (2016) 150 FLR 883 : (2016) 3 LLJ 96 : (2016) 2 SCT 254
Industrial Disputes Act, 1947 - Section 33, Section 33(2) (b)
High Courts14 Jan 2016Allowed
Sun Pharmaceutical Industries Ltd. Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2016) 287 CurTR 621 : (2016) 227 DLT 623 : (2016) 381 ITR 387
Income Tax Act, 1961 - Section 10 (34), Section 10(34), Section 115JB, Section 119, Section 119 (1), Section 119(1), Section 143 (3), Section 143(1), Section 143(2), Section 143(3), Section 147, Section 148, Section 14A, Section 14-A, Section 151 (1),
High Courts14 Jan 2016Disposed Off
HS Power Projects Pvt. Ltd. Vs Commissioner of Trade and Taxes, Delhi
Delhi High Court · (2016) 226 DLT 690
Delhi Sales Tax on Works Contract Act, 1999 - Section 2 (1) (u), Section 2(1) (f), Section 3(1), Section 4, Section 5, Section 5(1), Section 6, Section 6 (1), Section 6(1)Delhi Value Added Tax Act, 2004 - Section 6, Section 81Karnata
High Courts14 Jan 2016Disposed off
European Motor Works Private Limited Vs ICICI Bank Limited and Others
Delhi High Court · (2016) 160 AIC 701 : (2016) 2 CivilLJ 856 : (2016) 227 DLT 406
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Section 115Specific Relief Act, 1963 - Section 42, Section 43
High Courts14 Jan 2016Allowed
Mukesh and Others Vs The State and Others
Delhi High Court · (2016) 1 JCC 442 : (2016) 5 RCRCriminal 594
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13(B)(1), Section 13(B)(2)
High Courts14 Jan 2016Disposed Off
Vaish Associates Advocates Vs Assistant Commissioner of Income Tax
Delhi High Court · (2016) 01 DEL CK 0160
Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1961 - Section 143(3), Section 148, Section 155 (1A), Section 28(v), Section 40 (b) (v), Section 40(b), Section 40(b) (iii), Section 40(b) (v)
High Courts14 Jan 2016Allowed
Dhanwant Kaur Butalia and Others Vs Guru Nanak Public School and Others
Delhi High Court · (2016) 01 DEL CK 0126
Constitution of India, 1950 - Article 30, Article 30 (1)Delhi School Education Act, 1973 - Section 10, Section 10 (1), Section 12, Section 17, Section 18, Section 24, Section 4
High Courts14 Jan 2016Disposed off
Jai Prakash and Others Vs Birma Devi and Others
Delhi High Court · (2016) 01 DEL CK 0115
Delhi Rent Control Act, 1958 - Section 14(1)(e)Evidence Act, 1872 - Section 116
High Courts14 Jan 2016Partly Allowed
Pawan Kumar Bhatia and Others Vs Madhu Bharti
Delhi High Court · (2016) 01 DEL CK 0066
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 251, Section 482, Section 483Penal Code, 1860 (IPC) - Section 21, Section 304, Section 504, Section 506
High Courts14 Jan 2016Dismissed
TATA AIG General Insurance Co. Ltd. Vs Smt Rekha Sethi & Ors.
Delhi High Court · (2016) 2 ACC 113 : (2017) ACJ 360 : (2016) 3 TAC 44
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts14 Jan 2016Disposed off
Power Finance Corporation Ltd. Vs Sushma Singh & Ors.
Delhi High Court · (2016) 227 DLT 9
Constitution of India, 1950 — Article 226
High Courts13 Jan 2016Disposed Off
Yum Restaurants (India) Private Limited and Others Vs Income Tax Officer and Others
Delhi High Court · (2016) 283 CurTR 129 : (2016) 380 ITR 637
Income Tax Act, 1961 - Section 144(3), Section 144C(1), Section 260-A, Section 37(1), Section 40A(2) (b), Section 40A(2)(b), Section 79, Section 92(3), Section 92B, Section 92CA, Section 92CA(3)