High Courts18 Jan 2016Allowed
Vikas Vs State (Nct of Delhi)
Delhi High Court · (2016) 3 JCC 1798
Penal Code, 1860 (IPC) - Section 107, 306, 306, 498A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,575 of 6,888
High Courts18 Jan 2016Dismissed
Canara Bank Vs P.N. Shukla and Others
Delhi High Court · (2016) 227 DLT 352
Right to Information Act, 2005 - Section 8(1)(e), Section 8(1)(j)
High Courts18 Jan 2016Allowed
In Re: Masterji Metalloys Pvt. Ltd. and Others
Delhi High Court · (2016) 227 DLT 313
High Courts18 Jan 2016Disposed Off
Unlimited Nutrition Pvt. Ltd. Vs Commissioner of Customs and Others
Delhi High Court · (2016) 01 DEL CK 0146
Drugs and Cosmetics Act, 1940 - Section 3Food Safety and Standards Act, 2006 - Section 22, Section 47
High Courts18 Jan 2016Dismissed
The Principal Commissioner of Income Tax-08 Vs Xerox India Ltd.
Delhi High Court · (2016) 01 DEL CK 0145
Income Tax Act, 1961 - Section 260A, Section 43(6) (c)
High Courts18 Jan 2016Disposed Off
Bharat Hotels Ltd. Vs Commissioner of C. Ex., Cus. and Service Tax
Delhi High Court · (2016) 332 ELT 577 : (2016) 41 STR 791
Central Excises and Salt Act, 1944 - Section 35, Section 35F
High Courts18 Jan 2016Dismissed
Pr. Commissioner of Income Tax-6 Vs Manupatra Information Solution
Delhi High Court · (2016) 01 DEL CK 0090
High Courts18 Jan 2016Allowed
Sanjay Kumar and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts18 Jan 2016Allowed
Sushila Agarwal Vs Parshotam Sarup Agarwal and Others
Delhi High Court · (2016) 01 DEL CK 0082
High Courts18 Jan 2016Dismissed
Mange Ram Vs Rattan Singh & ors.
Delhi High Court · (2016) 3 ADDelhi 757 : (2016) 159 AIC 724 : (2016) 1 PLR 35
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts18 Jan 2016Dismissed
Anil Tyagi Vs Arun Sharma and Anr.
Delhi High Court · (2016) 1 PLR 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jan 2016Allowed
Vikas and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 304B, Section 306, Section 34, Section 498A
High Courts15 Jan 2016Dismissed
Pramod Vs State
Delhi High Court · (2016) 228 DLT 301
Criminal Procedure Code, 1973 (CrPC) - Section 160, Section 173, Section 313, Section 391, Section 428, Section 82, Section 83Evidence Act, 1872 - Section 65-BPenal Code, 1860 (IPC) - Section 302, Section 34, Section 364, Section 395
High Courts15 Jan 2016Dismissed
Chander Bhan Vs State and Others
Delhi High Court · (2016) 1 JCC 699
Criminal Procedure Code, 1973 (CrPC) - Section 372Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 34, Section 498A, Section 498-A
High Courts15 Jan 2016Dismissed
Sunita Arora Vs Delhi University and Others
Delhi High Court · (2016) 228 DLT 7
Constitution of India, 1950 - Article 12, Article 226
High Courts15 Jan 2016Disposed off
Raghu Nath Sahai Anand Vs Pushpa Devi and Others
Delhi High Court · (2016) 3 ADDelhi 600 : (2016) 161 AIC 852 : (2016) 227 DLT 415 : (2016) 154 DRJ 598
Civil Procedure Code, 1908 (CPC) - Section 10, Section 151, Section 152, Section 97Delhi High Court (Amendment) Act, 2015 - Section 4Evidence Act, 1872 - Section 45, Section 47, Section 67, Section 68
High Courts15 Jan 2016Allowed
Hari Om Gupta Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 3 ADDelhi 10 : (2016) 227 DLT 600 : (2016) 3 JCC 2071
High Courts15 Jan 2016Dismissed
Yodh Raj and Others Vs Narain Kumar and Sons
Delhi High Court · (2016) 2 ADDelhi 481 : (2016) AIRCC 974 : (2016) 227 DLT 363 : (2016) 154 DRJ 645 : (2016) 1 RCRRent 222 : (2016) 1 RentLR 141
Delhi Rent Control Act, 1958 - Section 14 (1) (e), Section 19, Section 19 (1), Section 25-B(4)
High Courts15 Jan 2016Dismissed
Manju Vs State and Others
Delhi High Court · (2016) 3 ADDelhi 16 : (2016) 5 RCRCriminal 420
Criminal Procedure Code, 1973 (CrPC) - Section 281, Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325, Section 341, Section 352, Section 354, Section 509
High Courts15 Jan 2016Allowed
CBSE Vs Mount Carmel School Society and Others
Delhi High Court · (2016) 2 ADDelhi 301 : (2016) 227 DLT 373 : (2016) 154 DRJ 660
Constitution of India, 1950 - Article 14, Article 141, Article 21, Article 23, Article 30, Article 30(1), Article 32Delhi School Education Act, 1973 - Section 10, Section 10, Section 10, Section 10(1), Section 10(2), Section 11, Section 11, S