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Delhi High Court judgments

1,37,750 judgments · page 3,576 of 6,888

High Courts15 Jan 2016Disposed Off

Dushyant Kumar Jain Vs Deputy Commissioner of Income Tax and Others

Delhi High Court · (2016) 2 ADDelhi 213 : (2016) 288 CurTR 124 : (2016) 381 ITR 428

Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1961 - Section 120, Section 120 (1), Section 120 (2), Section 142(1), Section 143 (3), Section 143(2), Section 143(3), Section 147, Section 148, Section 149, Section 149(1)
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High Courts15 Jan 2016Dismissed

DTC Vs Delhi Administration Ors.

Delhi High Court · (2016) 3 ADDelhi 258

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 17(B), Section 17B, Section 33(2) (b)Limitation Act, 1963 - Section 5
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High Courts15 Jan 2016Allowed

Abhinav Nagpal Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2016) 2 ADDelhi 400 : (2016) 227 DLT 21 : (2016) 1 JCC 444 : (2016) 5 RCRCriminal 425

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
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High Courts15 Jan 2016Disposed off

Naresh Chadha Vs State

Delhi High Court · (2016) 01 DEL CK 0142

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 465, Section 467, Section 471
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High Courts15 Jan 2016Dismissed

State (Govt. of NCT of Delhi) Vs Ajay and Others

Delhi High Court · (2016) 2 JCC 1371

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162 (1), Section 313, Section 378 (3), Section 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 302, Section 34
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High Courts15 Jan 2016Dismissed

Guddi Vs The State

Delhi High Court · (2016) 01 DEL CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173, Section 374Evidence Act, 1872 - Section 27, Section 65BPenal Code, 1860 (IPC) - Section 201, Section 300, Section 302, Section 34, Section 364
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