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Delhi High Court judgments

1,37,750 judgments · page 3,579 of 6,888

High Courts12 Jan 2016Allowed

Mohd. Wasim Vs State of NCT of Delhi and Others

Delhi High Court · (2016) 1 JCC 462 : (2016) 5 RCRCriminal 605

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 361, Section 363, Section 366, Section 376Prohibition of Child Marriage Act, 2006 - Section 3
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High Courts12 Jan 2016Dismissed

Fatima Vs State Govt. of Nct of Delhi

Delhi High Court · (2016) 227 DLT 85 : (2016) 154 DRJ 290 : (2016) 2 JCC 101 : (2016) 5 RCRCriminal 169

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 21(c), Section 37, Section 50, Section 61
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High Courts12 Jan 2016Disposed off

D.K.C. Vs K.C. and Others

Delhi High Court · (2016) 3 CivilLJ 88 : (2016) 227 DLT 1 : (2016) 1 DMC 264 : (2016) 154 DRJ 467 : (2016) 1 HLR 629 : (2016) 5 RCRCriminal 455

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3AContempt of Courts Act, 1971 - Section 2(b)Hindu Marriage Act, 1955 - Section 13B(1), Section 13B(2)
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High Courts12 Jan 2016Dismissed

State (NCT of Delhi) Vs Firoz Khan and Others

Delhi High Court · (2016) 161 AIC 575 : (2016) 2 CriCC 274 : (2016) 3 Crimes 480 : (2016) 227 DLT 675 : (2016) 3 JCC 2066 : (2016) 2 RCRCriminal 826

Criminal Procedure Code, 1973 (CrPC) - Section 378 (1)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 109, Section 376, Section 384, Section 506
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High Courts12 Jan 2016Allowed

Manjeet Singh and Others Vs State and Others

Delhi High Court · (2016) 01 DEL CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 420, Section 467, Section 468, Section 471
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High Courts11 Jan 2016Disposed off

Balwant Singh Vs Union of India and Others

Delhi High Court · (2016) 3 ADDelhi 704 : (2016) 226 DLT 626 : (2016) 154 DRJ 276

Land Acquisition Act, 1894 - Section 17, Section 18, Section 23(1A), Section 23(2), Section 4, Section 4(1), Section 54, Section 6
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High Courts11 Jan 2016Allowed

Phool Kumar Vs State and Others

Delhi High Court · (2016) 2 ADDelhi 354

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
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High Courts11 Jan 2016Disposed Off

Kavita Kumari Vs State and Others

Delhi High Court · (2016) 1 JCC 340

Penal Code, 1860 (IPC) - Section 323, Section 34, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 29
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