High Courts11 Jan 2016Disposed off
Vinod Kumar Vs State
Delhi High Court · (2016) 227 DLT 32
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 394, 397
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,580 of 6,888
High Courts11 Jan 2016Allowed
Mayur Bedi Vs State of Delhi and Anr.
Delhi High Court · (2016) 227 DLT 9 : (2016) 5 RCRCriminal 565
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B(1)
High Courts08 Jan 2016Dismissed
Commissioner of Income Tax-2 Vs Central Warehousing Corporation Ltd.
Delhi High Court · (2016) 382 ITR 172
Income Tax Act, 1961 - Section 143 (3), Section 143(3), Section 14A
High Courts08 Jan 2016Dismissed
Dheeraj Kumar Tokas Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 227 DLT 29 : (2016) 1 JCC 459 : (2016) 5 RCRCriminal 603
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 186, Section 323, Section 332, Section 336, Section 34, Section 341, Section 353, Section 354, Section 451, Sec
High Courts08 Jan 2016Disposed off
Samachar Dhara Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 23
Constitution of India, 1950 - Article 14
High Courts08 Jan 2016Disposed off
Rana Parveen Siddiqui and Others Vs Union of India and Others
Delhi High Court · (2016) 159 AIC 731 : (2016) 154 DRJ 557
Waqf Act, 1995 - Section 13, Section 14, Section 14(1)(b), Section 14(1)(b)(ii), Section 14(1)(b)(iii), Section 14(1)(c), Section 99 (1), Section 99(1), Section 99(2)(b)
High Courts08 Jan 2016Dismissed
Seraz Ali and Others Vs Director of Education and Others
Delhi High Court · (2016) 226 DLT 12 : (2016) LabLR 207 : (2016) 2 SCT 264
Delhi School Education Act, 1973 - Section 11, Section 8(3)Industrial Disputes Act, 1947 - Section 2(oo), Section 2(s)
High Courts08 Jan 2016Disposed off
Krishan Gopal Vs Mahesh Kumar and Others
Delhi High Court · (2016) 1 JCC 64 : (2016) 5 RCRCriminal 614
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Jan 2016Allowed
Ajeet Kumar Vs The State (GNCT Delhi) and Others
Delhi High Court · (2016) 1 JCC 515 : (2016) 5 RCRCriminal 611
Criminal Procedure Code, 1973 (CrPC) - Section 482Electricity Act, 2003 - Section 135
High Courts08 Jan 2016Disposed off
Dalbir Singh Vs State (GNCT of Delhi)
Delhi High Court · (2016) 1 JCC 514 : (2016) 5 RCRCriminal 610
Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts08 Jan 2016Dismissed
Nirmal Singh and Others Vs Om Prakash and Others
Delhi High Court · (2016) 1 PLR 19
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts08 Jan 2016Dismissed
Fenner (India) Ltd. Vs Brahmaputra Valley Fertilizer Corporation Ltd.
Delhi High Court · (2016) 1 ArbiLR 249 : (2016) 227 DLT 285 : (2016) 154 DRJ 294 : (2016) 4 RAJ 135
Arbitration and Conciliation Act, 1996 - Section 11, Section 34, Section 8, Section 8(1)Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 14 Rule XIV, Order 15 Rule 15, Order 7 Rule 11, Section 151, Section 35-A
High Courts08 Jan 2016Dismissed
Jnanedar Nath Das Vs State
Delhi High Court · (2016) 1 JCC 414 : (2016) 5 RCRCriminal 685
Criminal Procedure Code, 1973 (CrPC) - Section 164Protection of Children from Sexual Offences Act, 2012 - Section 10
High Courts08 Jan 2016Disposed off
Adnan Ahmad and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 154 DRJ 267 : (2016) 5 RCRCriminal 318
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts08 Jan 2016Allowed
Shamsher Singh and Others Vs State (Govt. of NCT Delhi)
Delhi High Court · (2016) 1 JCC 350
Penal Code, 1860 (IPC) - Section 34, Section 365, Section 376, Section 384, Section 388, Section 397, Section 506
High Courts08 Jan 2016Dismissed
The Commissioner of Income Tax Vs Dion Global Solutions Ltd.
Delhi High Court · (2016) 01 DEL CK 0157
High Courts08 Jan 2016Dismissed
Reglt. No. 950250801 Cont/Mail Jagpal Singh Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0089
High Courts08 Jan 2016Disposed off
Vikas Vs State (GNCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts08 Jan 2016Disposed off
Saeed and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 324, Section 34