High Courts09 Jan 2026Disposed Of

Dinesh Through Pairokar Vs State NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2383

Constitution of India-Article 226, 22(1), 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 47, 112(2)Prevention of Money Laundering Act, 2002-Section 19
High Courts09 Jan 2026Allowed

Kapil Goyal Vs The Registrar Of Trade Marks

Delhi High Court · (2026) 01 DEL CK 2442

Trade Marks Act, 1999-Section 91, 9(1)(a), 9(1)(b), 9(1), 18(1), 18(4)Trade Marks Rules, 2017-Rule 156Delhi High Court Intellectual Property Rights Division Rules, 2022
High Courts09 Jan 2026Dismissed

Gaurav Garg Vs Aly Morani & Ors.

Delhi High Court · (2026) 01 DEL CK 2446

Copyright Act, 1957-Section 57, 57(1)(a), 57(1)(b), 17, 17(c), 2(d), 52, 7(c)Income Tax Act, 1961-Section 194J, 194
High Courts09 Jan 2026Disposed Of

Rinku Devi Vs Union Of India & Ors.

Delhi High Court · (2026) 01 DEL CK 2451

Central Civil Services (Extraordinary Pension) Rules, 1939-Rule 9(2), 10, 11(1), Schedule BCentral Civil Services Extraordinary Pension Rules, 2023-Rule 4(d)(12)
High Courts09 Jan 2026Disposed Of

Sunita Devi Vs Union Of India & Ors.

Delhi High Court · (2026) 01 DEL CK 2452

Central Civil Services (Extraordinary Pension) Rules, 1939Central Civil Services Extraordinary Pension Rules, 2023-Rule 4(d)(12)
High Courts09 Jan 2026Disposed Of

R K Sharma Vs Sh Amarjeet Singh

Delhi High Court · (2026) 01 DEL CK 2500

Contempt of Courts Act, 1971-Section 12, 17, 19, 20Constitution of India-Article 136, 215Rajasthan High Court Ordinance-Section 18