High Courts12 Jan 2026Dismissed
Manoj @ Lekhraj Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2378
IPC-Section 354, 354A, 376, 506, 509POCSO Act-Section 4, 8CrPC-Section 82
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 355 of 5,777
High Courts12 Jan 2026Allowed
Mohd. Arman @ Mannu Vs The State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2396
BNS-Section 109(1)Arms Act-Section 25/27
High Courts12 Jan 2026Allowed
Sanjeev Kumar Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2408
BNS-Section 69
High Courts12 Jan 2026Allowed
Avinash Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 01 DEL CK 2416
BNS-Section 109(1)CrPC-Section 156(3)
High Courts12 Jan 2026Allowed
Jagbandhu Malik @ Jagga Vs The State (NCT of Delhi)
Delhi High Court · (2026) 01 DEL CK 2422
BNS-Section 306/3(5)/61(2)/317(2)
High Courts12 Jan 2026Allowed
Mohsin @ Abrar Vs State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2427
IPC-Section 302, 120B, 34Arms Act-Section 25, 27
High Courts12 Jan 2026Disposed Of
Shyam Rastogi Proprietor Of Shyam Hosiery Industries & Anr. Vs Hugo Boss Trade Mark Management Gmbh And Co Kg
Delhi High Court · (2026) 01 DEL CK 2489
High Courts12 Jan 2026Allowed
Zydus Lifesciences Limited Vs E. R. Squibb And Sons, LLC & Ors.
Delhi High Court · (2026) 01 DEL CK 2525
High Court of Delhi Rules Governing Patent Suits, 2022-Rule 3(A)(ix), 3APatents Act, 1970-Section 48, 49, 48(1), 47Drugs and Cosmetics Act, 1940
High Courts12 Jan 2026Allowed
ITC Limited Vs The Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2026) 01 DEL CK 2527
Patents Act, 1970-Section 117A, 73(2), 73(3), 25(2), 25(1)(ja), 25(2)(f), 3(e), 25(2)(e), 2(1)(ja), 3(f)
High Courts12 Jan 2026Dismissed
Pr. Commissioner Of Income Tax-7, Delhi Vs Atul Goel
Delhi High Court · (2026) 01 DEL CK 2529
Income Tax Act, 1961-Section 260A, 143(3), 147, 148
High Courts12 Jan 2026Disposed Of
Shenzhen Shandong Nuclear Power Construction Company Limited Vs Vedanta Limited
Delhi High Court · (2026) 01 DEL CK 2539
Arbitration and Conciliation Act, 1996-Section 9, 31(7)(b), 34, 36, 37Code of Civil Procedure, 1908-Section 151, Order XXI Rule 1, XXI Rule 1(1), XXI Rule 1(2), XXI Rule 1(4), XXI Rule 1(5)
High Courts12 Jan 2026Allowed
Brij Kishore Prasad Vs Kiran Devi
Delhi High Court · (2026) 01 DEL CK 2545
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, VI Rule 17
High Courts12 Jan 2026Disposed Of
Philco Exports Private Limited Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · (2026) 01 DEL CK 2581
Constitution of India-Article 226Right to Information Act, 2005Income Tax Act, 1961-Section 156, 246(A)
High Courts12 Jan 2026Partly Allowed
Delhi Jal Board Vs M/s Mohini Electricals Ltd.
Delhi High Court · (2026) 01 DEL CK 2589
Arbitration and Conciliation Act, 1996-Section 8, 9, 16, 17, 31(7), 34, 34(2), 34(2)(b), 34(2A), 34(3), 37, 37(1)(c)Commercial Courts Act, 2015-Section 13Civil Procedure Code, 1908-Section 151
High Courts12 Jan 2026Disposed Of
Abhishek Kumar & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2044
IPC-Section 406, 498ADowry Prohibition Act, 1961-Sections 3, 4BNSS-Section 528
High Courts12 Jan 2026Disposed Of
Abhishek Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2054
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 482, 528Constitution of India-Article 226IPC-Section 498A/406/34
High Courts12 Jan 2026Disposed Of
Sharif Khan Vs State Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2055
High Courts12 Jan 2026Disposed Of
Naveen Kumar Agarwal & Ors. Vs The State Of NCT & Anr.
Delhi High Court · (2026) 01 DEL CK 2056
IPC-Sections 498A, 406, 506, 34Hindu Marriage Act,1955-Section 13B(2)BNSS-Section 528
High Courts12 Jan 2026Disposed Of
Neha Jain Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2058
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts12 Jan 2026Disposed Of
Ajit Kumar Lunia & Anr. Vs State NCT of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2061
IPC-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)BNSS-Section 528