Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 156(3), 156(1), 200, 202, 202(1), 91, 154, 154(3), 36, Chapter XVIndian Penal Code-Section 354, 354-D, 506, 509, 342, 347, 355, 357, 325, 308, 392, 394, 397, 120-B, 34, 124-A

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High Courts13 Jan 2026Allowed

Emcure Pharmaceuticals Limited Vs Emsure Pharmaceutical Private Limited

Delhi High Court · (2026) 01 DEL CK 2526

CPC-Order 8 Rule 10Trade Marks Act, 1999-Section 29(1), 29(2)Commercial Courts Act, 2015

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High Courts13 Jan 2026Allowed

National Highways Authority Of India NHAI Vs Roadway Solutions India Infra Limited

Delhi High Court · (2026) 01 DEL CK 2577

Arbitration and Conciliation Act, 1996-Section 37(1)(b), 9, 9(1)(ii)(c)Specific Relief Act, 1963-Section 41(ha), 20A, 20(A), Schedule

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High Courts13 Jan 2026Allowed

Chaman Singh Verma & Ors. Vs Dharam Yug

Delhi High Court · (2026) 01 DEL CK 2067

Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2

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High Courts13 Jan 2026Allowed

Hitesh Bhugra Alias Harshu Alias Ashu Vs The State NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2092

BNS-Section 115(2)/333/308(4)/ 351(3)/3(5)Arms Act-Sections 25/27/54/59

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High Courts13 Jan 2026Dismissed

Bothra Shipping Services Pvt Ltd Vs Union Of India & Ors.

Delhi High Court · (2026) 01 DEL CK 2129

Constitution of India, 1950-Article 226Legal Metrology (Package Commodity) Rules, 2011-Rule 2(l)

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High Courts13 Jan 2026Dismissed

Rajveer Vs Union Of India & Anr.

Delhi High Court · (2026) 01 DEL CK 2148

IPC-Section 364-A, 368U.P. Gangsters Act-Section 2, 3

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High Courts13 Jan 2026Dismissed

State Govt Of Nct Of Delhi Vs Sanjay Kumar

Delhi High Court · (2026) 01 DEL CK 1380

Code of Criminal Procedure, 1973- Section 313, 378(1)Indian Penal Code, 1860- Section 279, 304AMotor Vehicle Act, 1988- Section 133

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High Courts13 Jan 2026Allowed

Gaurav Vs State Of Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1379

Indian Penal Code, 1860- Section 34, 302

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High Courts13 Jan 2026Dismissed

Nisha Vs State Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1378

Bharatiya Nyaya Sanhita, 2023- Section 3(5), 103(1), 115(2)

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High Courts13 Jan 2026Allowed

Hitesh Bhugra Alias Harshu Alias Ashu Vs State Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1377

Bharatiya Nyaya Sanhita, 2023- Section 3(5), 115(2), 308(4), 333, 351(3)Arms Act, 1959- Section 25, 27, 54, 59

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High Courts13 Jan 2026Allowed

Johan Kevat Alias Mastan Baba Vs State Of Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1376

Indian Penal Code, 1860- Section 302

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High Courts13 Jan 2026Dismissed

State Of Nct Of Delhi & Anr. Vs Dinesh Kumar Jain & Anr.

Delhi High Court · (2026) 01 DEL CK 1363

Code of Civil Procedure, 1908- Section 114, 151, Order 9 Rule 13, Order 47 Rule 1Limitation Act, 1963- Section 5

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High Courts12 Jan 2026Dismissed

Cpl. Deepa Ram Vs Union Of India & Ors.

Delhi High Court · (2026) 01 DEL CK 2207

Constitution of India-Article 14, 226Air Force Act, 1950

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High Courts12 Jan 2026Dismissed

Municipal Corporation Of Delhi Vs M/s Ram Niwas Goel

Delhi High Court · (2026) 01 DEL CK 2241

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1Commercial Courts Act, 2015-Section 13

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