High Courts09 Jan 2026Dismissed
Sh. Sanket Behari Mittal Vs Sh. Subhash Chand Gupta
Delhi High Court · (2026) 01 DEL CK 2003
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 359 of 5,777
High Courts09 Jan 2026Allowed
Anil Kumar Jain Vs Subhash Chand Chawla Alias Subhash Chander Chawla
Delhi High Court · (2026) 01 DEL CK 2001
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(4), 25B(8), 14(7)
High Courts09 Jan 2026Dismissed
M/S Mega Overseas Pvt Ltd Vs Rahul Goel
Delhi High Court · (2026) 01 DEL CK 2000
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), Section(s) 25B(4) and 25B(5), 14(6), 14(7)
High Courts09 Jan 2026Disposed Of
Mohd Fahad Vs State Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1362
High Courts09 Jan 2026Disposed Of
Charan Singh Vs State
Delhi High Court · (2026) 01 DEL CK 1361
Code of Criminal Procedure, 1973- Section 313, 397Indian Penal Code, 1860- Section 279, 304AMotor Vehicles Act, 1988- Section 133
High Courts08 Jan 2026Dismissed
State Vs Sonu @ Parminder
Delhi High Court · 2026 INSC 47
Code of Criminal Procedure, 1973-Section 378, 164, 313, 161Indian Penal Code, 1860-Sections 363/376, 498-AJuvenile Justice (Care and Protection of Children) Act, 2015-Section 94, 94(2)
High Courts08 Jan 2026Dismissed
Satya Prakash Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2296
Constitution of India-Article 226Cr.P.C.-Section 197, 173(8), 91IPC-Sections 287/337, 338
High Courts08 Jan 2026Allowed
Aditya Mohan Nigam Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · 2024 INSC 1019
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 498A, 406, 34, 405, 377, 506
High Courts08 Jan 2026Dismissed
The State Vs Ravinder Kumar Arya
Delhi High Court · (2026) 01 DEL CK 2305
Code of Criminal Procedure, 1973-Section 378, 313IPC-Sections 354, 509
High Courts08 Jan 2026Allowed
Tej Narain Sharma Vs State Of Delhi
Delhi High Court · (2026) 01 DEL CK 2348
Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(1)(d)(i) and (ii), 13(2), 20Cr.P.C.-Section 313
High Courts08 Jan 2026
Court On Its Own Motion Vs Union Of India & Ors
Delhi High Court · (2026) 01 DEL CK 2366
High Courts08 Jan 2026Disposed Of
Sh. Trilok Agarwal & Ors. Vs Land Acquisition Collector (North)
Delhi High Court · (2026) 01 DEL CK 2367
Constitution of India-Article 226Land Acquisition Act, 1894-Section 30 and 31Delhi Land Reforms Act, 1954-Section 81
High Courts08 Jan 2026Allowed
Diwan Chand Vs State Through SHO PS Dwarka Sector 23 & Anr.
Delhi High Court · (2026) 01 DEL CK 2393
IPC-Section 308
High Courts08 Jan 2026Allowed
Ishant @ Prashant @ Bhura Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 01 DEL CK 2411
BNS-Section 109(1)/78/351(3)Arms Act-Section 25/27
High Courts08 Jan 2026Dismissed
Abhayjit @ Anil Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 01 DEL CK 2420
IPC-Section 376, 354, 506POCSO Act-Section 6CrPC-Section 161, 164
High Courts08 Jan 2026Allowed
Arif Khan Vs State NCT of Delhi
Delhi High Court · (2026) 01 DEL CK 2426
IPC-Section 302, 120B, 34
High Courts08 Jan 2026Disposed Of
Dinesh Kumar Vs Municipal Corporation Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2440
Constitution of India-Article 226Street Vendors Act, 2014-Section 3(3)
High Courts08 Jan 2026Disposed Of
Ravi Mohan Studios Private Limited Vs Indospirit Beverages Private Limited & Ors.
Delhi High Court · (2026) 01 DEL CK 2490
High Courts08 Jan 2026Dismissed
M/s National Highways Authority Of India Vs M/s Hindustan Construction Co Ltd
Delhi High Court · (2026) 01 DEL CK 2505
Arbitration and Conciliation Act, 1996-Section 34, 37, 34(2) and 34(2-A)National Highways Authority of India Act, 1998-Section 3Constitution of India-Article 142
High Courts08 Jan 2026Allowed
Sub/Maj Hanuman Singh Vs Union Of India & Ors
Delhi High Court · (2026) 01 DEL CK 2534
Pension Regulations for the Army, 2008 (Part-I)-Regulation 53 (a)Pension Regulation 1961Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 9