High Courts11 Feb 2016Dismissed
Yogender Kumar Vs Mamta and others
Delhi High Court · (2016) 2 JCC 807
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,558 of 6,888
High Courts11 Feb 2016Dismissed
Amrik Singh Suri Vs Harminder Singh Suri
Delhi High Court · (2016) 02 DEL CK 0060
High Courts10 Feb 2016Dismissed
Aura Synergy India Ltd. and Others Vs New Age False Ceiling Co. Pvt. Ltd. and Others
Delhi High Court · (2016) 3 ADDelhi 211 : (2016) 229 DLT 562 : (2016) 1 MIPR 306 : (2016) 65 PTC 483 : (2016) 4 RAJ 582
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 16
High Courts10 Feb 2016Disposed Off
Irfan and Others Vs State
Delhi High Court · (2016) 3 ADDelhi 205 : (2016) 4 CriCC 852 : (2016) 2 JCC 844 : (2016) 3 RCRCriminal 111
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 34, Section 376(2) (g), Section 506
High Courts10 Feb 2016Dismissed
Aftab Ahmed @ Sikender Vs Kanti Devi
Delhi High Court · (2016) 229 DLT 3
Delhi Rent Control Act, 1958 — Section 1(2), 14D
High Courts10 Feb 2016Disposed Off
State Vs Hari Prashad
Delhi High Court · (2016) 2 CriCC 33 : (2016) 228 DLT 1 : (2016) 1 DMC 663 : (2016) 2 JCC 834 : (2016) 5 RCRCriminal 381
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 304B, Section 306, Section 498A
High Courts10 Feb 2016Dismissed
Parmod Kumar Vs UOI and Others
Delhi High Court · (2016) 227 DLT 581
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 341, Section 447
High Courts10 Feb 2016Dismissed
Pr. Commissioner of Income Tax Vs Delco India Pvt. Ltd.
Delhi High Court · (2016) 02 DEL CK 0189
Income Tax Act, 1961 - Section 132, Section 133(6), Section 133A, Section 148, Section 260A, Section 292C, Section 68
High Courts10 Feb 2016Dismissed
Rakesh Kumar Vs State
Delhi High Court · (2016) 02 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 421Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 8Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364, Section 365
High Courts10 Feb 2016Allowed
Estio Builders and Developers Private Limited and Others Vs Felicite Builders and Constructions Private Limited
Delhi High Court · (2016) 02 DEL CK 0138
High Courts10 Feb 2016Allowed
Comet Healthcare and Consulting Private Limited and Others Vs R.G. Scientific Enterprises Private Limited
Delhi High Court · (2016) 02 DEL CK 0137
High Courts10 Feb 2016Allowed
Satyam Cineplexes Limited Vs Inox Leisure Limited
Delhi High Court · (2016) 02 DEL CK 0136
High Courts10 Feb 2016Dismissed
Kalpana Mehdiratta Vs Air Force Bal Bharati School and Others
Delhi High Court · (2016) 02 DEL CK 0112
High Courts10 Feb 2016Disposed off
Central Bureau of Investigation Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 3 ADDelhi 481 : (2016) 1 Crimes 654 : (2016) 228 DLT 180 : (2016) 2 JCC 1459 : (2017) 2 RCRCriminal 663
Criminal Procedure Code, 1973 (CrPC) - Section 482, Section 93, Section 93(1)(c)Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 22
High Courts10 Feb 2016Dismissed
Savita Jain and Others Vs State of N.C.T.
Delhi High Court · (2016) 229 DLT 4 : (2016) 2 JCC 914
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302, Section 34, Section 392
High Courts10 Feb 2016Disposed off
Sanjit Paul, Pradeep Kumar, Abhishek Kumar and Kshatriya Harim Singh Vs Union of India and Anr.
Delhi High Court · (2016) 228 DLT 14
Constitution of India, 1950 — Article 226
High Courts10 Feb 2016Dismissed
Udai Veer Singh Vs Bses Rajdhani Power Ltd. and others
Delhi High Court · (2016) 161 AIC 568 : (2016) 228 DLT 103 : (2016) 2 JCC 850 : (2016) 1 RajdhaniLR 537 : (2016) 5 RCRCriminal 630
Criminal Procedure Code, 1973 (CrPC) — Section 251, 374Electricity Act, 2003 — Section 135, 156
High Courts10 Feb 2016Dismissed
Hari Gopal Manu Vs B.S. Ojha
Delhi High Court · (2016) 02 DEL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Section 96Evidence Act, 1872 - Section 116Registration Act, 1908 - Section 49
High Courts10 Feb 2016Allowed
Rahul Bajaj and Others Vs The State of Govt. of NCT Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts09 Feb 2016Disposed Off
Arpit Bhargava Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 232 DLT 663
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 330A, 349A