High Courts15 Feb 2016Disposed Off
Promain Limited Vs Commissioner of Income Tax
Delhi High Court · (2016) 382 ITR 25
Income Tax Act, 1961 - Section 254 (2), Section 254(2), Section 260A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,556 of 6,888
High Courts15 Feb 2016Disposed Off
Mridula Bansal and Anr. Vs MCD and Ors.
Delhi High Court · (2016) 231 DLT 8
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 100
High Courts15 Feb 2016Dismissed
Madan Mohan Singh Vs Sukhpal Singh and Others
Delhi High Court · (2016) 4 ADDelhi 19 : (2016) AIRCC 1968 : (2016) 1 RCRRent 518 : (2016) 1 RentLR 240
Delhi Rent Control Act, 1958 - Section 14 (1) (b), Section 14 (1) (e), Section 14(1)(b), Section 14(1)(e), Section 25B
High Courts15 Feb 2016Disposed off
Central Board of Film Certification and Others Vs Pankaj Butalia and Others
Delhi High Court · (2016) 3 ADDelhi 665 : (2016) 155 DRJ 220
Cinematograph Act, 1952 - Section 5-B(2), Section 5-CConstitution of India, 1950 - Article 19(1) (a), Article 19(2)
High Courts15 Feb 2016Dismissed
Samarth Shiksha Samiti and Others Vs Shakuntala Maggo and Others
Delhi High Court · (2016) 229 DLT 1
Delhi School Education Act, 1973 - Section 10, Section 2(t), Section 2(u), Section 20, Section 3, Section 3 (6), Section 3(1), Section 3(2), Section 3(3), Section 4, Section 8
High Courts15 Feb 2016Allowed
Jauhari Lal and Others Vs Gurudev Ashram Trust and Others
Delhi High Court · (2016) 4 ADDelhi 103 : (2016) 231 DLT 17
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Section 151, Section 91, Section 92
High Courts15 Feb 2016Dismissed
Nand Ram and Others Vs UOI and Others
Delhi High Court · (2016) 02 DEL CK 0175
Border Security Force Act, 1968 - Section 40, Section 46
High Courts15 Feb 2016Disposed off
Rakesh Ranjan Verma Vs State of NCT of Delhi
Delhi High Court · (2016) 2 JCC 899
Penal Code, 1860 (IPC) — Section 342, 376
High Courts15 Feb 2016Dismissed
Mahipal Vs High Court of Delhi through Registrar General and Others
Delhi High Court · (2016) 02 DEL CK 0067
Constitution of India, 1950 - Article 14, Article 16(1), Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts15 Feb 2016Dismissed
Ajay Singh Chautala Vs State Govt of NCT of Delhi
Delhi High Court · (2016) 2 RCRCriminal 407
Parole/Furlough Guidelines, 2010 — Clause 13
High Courts15 Feb 2016Dismissed
Principal Commissioner of Income Tax-09 Vs Tinna Finex Ltd.
Delhi High Court · (2016) 228 DLT 136
Income Tax Act, 1961 — Section 143(3), 41(1)
High Courts15 Feb 2016Dismissed
Moti Kumari Vs Secretary General, Supreme Court of India
Delhi High Court · (2016) 3 ADDelhi 717
Constitution of India, 1950 — Article 226
High Courts12 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Upender Yadav
Delhi High Court · (2016) 2 AnWR 217
Motor Vehicles Act, 1988 — Section 140, 166
High Courts12 Feb 2016Allowed
B.L. Bishnoi Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 726 : (2016) 2 SCT 208
Constitution of India, 1950 - Article 226Railway Protection Force Act, 1957 - Section 15, Section 2, Section 2 (ea), Section 2(ba)
High Courts12 Feb 2016Dismissed
Samiuddin Vs State of Delhi
Delhi High Court · (2016) 3 ADDelhi 669
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts12 Feb 2016Disposed Off
Hindustan Paper Corporation Limited Vs Western Express (Services)
Delhi High Court · (2016) 4 ADDelhi 50 : (2016) 2 CivCC 362 : (2016) 228 DLT 61
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 30, Order 21 Rule 41, Order 21 Rule 41(3), Order 9 Rule 13, Section 151, Section 51, Section 55, Section 58
High Courts12 Feb 2016Dismissed
Kishan Tripathi Vs The State
Delhi High Court · (2016) 4 ADDelhi 94 : (2016) 230 DLT 3
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3, Section 59, Section 60, Section 62, Section 65-A, Section 65B, Section 65-BPenal Code, 1860 (IPC) - Section 201, Section 302, Section 460
High Courts12 Feb 2016Dismissed
Geodis Overseas Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2016) 3 ADDelhi 720
Negotiable Instruments Act, 1881 (NI) - Section 8, Section 9
High Courts12 Feb 2016Dismissed
Delhi Transport Corporation Vs Rajbir Singh
Delhi High Court · (2016) 2 CLR 80 : (2016) 228 DLT 19 : (2016) 149 FLR 437
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 33(2) (b)
High Courts12 Feb 2016Disposed off
Hari Rai and Others Vs Commissioner of Trade and Taxes
Delhi High Court · (2016) 02 DEL CK 0119
Delhi Value Added Tax Act, 2004 - Section 59, Section 61, Section 63(2) (c), Section 64 (1), Section 64(2)Penal Code, 1860 (IPC) - Section 380, Section 454