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Delhi High Court judgments

1,37,750 judgments · page 3,559 of 6,888

High Courts09 Feb 2016Disposed off

Shashi Goil and Others Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2016) 2 CriCC 313 : (2016) 228 DLT 336 : (2016) 155 DRJ 582 : (2016) 2 JCC 1113

Criminal Procedure Code, 1973 (CrPC) - Section 437(5), Section 438, Section 439 (2), Section 439(2), Section 482Penal Code, 1860 (IPC) - Section 120, Section 120B, Section 120-B, Section 193, Section 203, Section 204, Section 34, Section 406,
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High Courts09 Feb 2016Allowed

Jai Narain Mathur and Others Vs Jai Prakash Mathur

Delhi High Court · (2016) 228 DLT 515

Benami Transactions (Prohibition) Act, 1988 - Section 4, Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Section 96, Section 97Hindu Succession Act, 1956 - Section 6, Section 8
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High Courts09 Feb 2016Dismissed

Speed Track Cargo Vs State Bank of Patiala and Others

Delhi High Court · (2016) 162 AIC 456 : (2016) 2 BankJ 481 : (2016) 228 DLT 325 : (2017) 1 DRTC 244

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(4), Section 38, Section 38(1), Section 38(2)(b)
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High Courts09 Feb 2016Dismissed

Gurleen Kaur Vs Lakhbir Singh

Delhi High Court · (2016) 2 CivilLJ 766 : (2016) 228 DLT 27 : (2016) 1 DMC 688 : (2016) 156 DRJ 57 : (2016) 2 HLR 512 : (2016) 2 JCC 1325 : (2016) 2 RCRCivil 225

Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(i)(a), Section 23(1)
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High Courts09 Feb 2016Disposed Off

Jasmit Singh Rana Vs Harleen Rana

Delhi High Court · (2016) 5 ADDelhi 91 : (2016) 4 CivCC 227 : (2016) 4 CivilLJ 465 : (2016) 231 DLT 157 : (2016) 2 DMC 818

Hindu Marriage Act, 1955 — Section 24
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High Courts09 Feb 2016Allowed

Tarun Sharma Vs Ali Zulfikar Ahmed and Others

Delhi High Court · (2016) 228 DLT 316

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1(2)(b)(iii), Order 37 Rule 37, Section 96Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 126, Section 140, Section 145
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High Courts09 Feb 2016Allowed

Richa Arya Vs State of NCT of Delhi and Others

Delhi High Court · (2016) 3 ADDelhi 359 : (2016) 161 AIC 540 : (2016) ALLMRCri 233 : (2016) 2 CivCC 546 : (2016) 2 CriCC 396 : (2016) 4 Crimes 518 : (2016) 227 DLT 593 : (2016) 2 HLR 180 : (2016) 2 JCC 1450 : (2016) 3 RCRCivil 492 : (2016) 2 RCRCriminal 409

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 125, Section 151Hindu Marriage Act, 1955 - Section 24Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
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High Courts09 Feb 2016Allowed

Satpal Singh Vs State of Delhi

Delhi High Court · (2016) 3 ADDelhi 577 : (2016) 2 CriCC 511 : (2016) 227 DLT 699 : (2016) 155 DRJ 140 : (2016) 1 JCC 554 : (2016) 2 RCRCriminal 969 : (2016) 3 RSJ 338

Criminal Procedure Code, 1973 (CrPC) - Section 161Prevention of Corruption Act, 1988 - Section 11, Section 12, Section 13, Section 13(1) (d), Section 13(2), Section 14, Section 17, Section 19(1), Section 20, Section 7
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High Courts09 Feb 2016Allowed

Chandini Srivastava Vs CBI and Others

Delhi High Court · (2016) 02 DEL CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 218, Section 218, Section 219, Section 219, Section 219, Section 220, Section 220, Section 220, Section 221, Section 221, Section 221, Section 222, Section 222, Section 223, Section 223, Section 223, Sect
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High Courts09 Feb 2016Dismissed

GK Vs LS*

Delhi High Court · (2016) 02 DEL CK 0040

Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 13(i) (a), Section 23(1)
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