High Courts09 Feb 2016Allowed
Alka Luthra and Others Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0020
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,560 of 6,888
High Courts08 Feb 2016Disposed Off
Canon India Pvt. Ltd. Vs Dy. Commissioner Of Customs, New Delhi
Delhi High Court · (2016) 342 ELT 168
High Courts08 Feb 2016Dismissed
Commissioner of Central Excise, Delhi-I Vs The Heels
Delhi High Court · (2016) 334 ELT 482
High Courts08 Feb 2016Dismissed
Shashikant Bahl and Others Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 233
High Courts08 Feb 2016Dismissed
Director of Income Tax Vs New Skies Satellite BV and Others
Delhi High Court · (2016) 7 ADDelhi 729 : (2016) 285 CurTR 1 : (2016) 382 ITR 114
Constitution of India, 1950 - Article 253Drugs and Cosmetics Act, 1940 - Section 27Income Tax Act, 1961 - Section 139, Section 143(1), Section 143(3), Section 144C, Section 260A, Section 44BB, Section 9, Section 9(1)(vi), Section 90,
High Courts08 Feb 2016Allowed
Prem Kumar Vs Customs
Delhi High Court · (2016) 3 ADDelhi 243 : (2016) 228 DLT 225 : (2016) 334 ELT 498 : (2016) 1 JCC 661 : (2016) 2 RCRCriminal 754
Criminal Procedure Code, 1973 (CrPC) - Section 482Customs Act, 1962 - Section 108, Section 113 (d) (e), Section 114 (1), Section 114(1), Section 118 (b), Section 119, Section 125, Section 132, Section 135, Section 135 (1) (a)
High Courts08 Feb 2016Allowed
Prakash Atlanta JV Vs National Highways Authority of India
Delhi High Court · (2016) 227 DLT 691 : (2016) 4 RAJ 428
Arbitration and Conciliation Act, 1996 - Section 33, Section 34Civil Procedure Code, 1908 (CPC) - Section 152, Section 31Limitation Act, 1963 - Section 5
High Courts08 Feb 2016Dismissed
Vinod Vs State
Delhi High Court · (2016) 3 ADDelhi 333 : (2016) 229 DLT 2 : (2016) 5 RCRCriminal 634
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 34
High Courts08 Feb 2016Dismissed
Commissioner of Central Excise Delhi-I Vs The Heels and Others
Delhi High Court · (2016) 02 DEL CK 0188
High Courts08 Feb 2016Dismissed
Indian Visit Private Limited Vs Commissioner of Service Tax
Delhi High Court · (2016) 02 DEL CK 0187
Finance Act, 1994 - Section 73, Section 76
High Courts08 Feb 2016Disposed Off
State of NCT of Delhi Vs Shashi Kiran
Delhi High Court · (2016) 231 DLT 13 : (2016) 2 JCC 1304
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 227, Section 228Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302, Section 364
High Courts08 Feb 2016Allowed
Pankaj Verma and Others Vs State and Others
Delhi High Court · (2016) 02 DEL CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 320, Section 34, Section 406, Section 498A
High Courts08 Feb 2016Allowed
Sonu Vs State and Others
Delhi High Court · (2016) 02 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B (2)Penal Code, 1860 (IPC) - Section 307, Section 313, Section 323, Section 34, Section 406, Section 498A, Section 506
High Courts08 Feb 2016Dismissed
ITE India Pvt. Ltd. Vs Delhi Tourism and Transportation Development Corporation Ltd.
Delhi High Court · (2016) 02 DEL CK 0107
Arbitration and Conciliation Act, 1996 - Section 11, Section 9Constitution of India, 1950 - Article 14, Article 298, Article 299Specific Relief Act, 1963 - Section 14(1), Section 14(1) (a), Section 14(1) (c), Section 41(e)
High Courts08 Feb 2016Dismissed
Sharad Kumar Vs Confederation of India Industry and another
Delhi High Court · (2016) 5 ADDelhi 672 : (2016) 229 DLT 273
Constitution of India, 1950 — Article 12, 226, 311
High Courts08 Feb 2016Allowed
BSES Rajdhani Power Ltd and Others Vs Naval Singh
Delhi High Court · (2016) LabLR 654
High Courts08 Feb 2016Dismissed
Arun Jaitley Vs Arvind Kejriwal and Others
Delhi High Court · (2016) 3 ADDelhi 269 : (2016) 161 AIC 546 : (2016) 227 DLT 573 : (2016) 155 DRJ 370
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 3, Order 6 Rule 15 (2), Order 6 Rule 15(2), Order 6 Rule 2(1), Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts08 Feb 2016Dismissed
Futecht Project (India) Pvt. Ltd. Vs Abott Healthcare Pvt. Ltd. and Others
Delhi High Court · (2016) 155 DRJ 474 : (2016) 4 RAJ 634
Arbitration and Conciliation Act, 1996 - Section 11, Section 11(12) (b), Section 2, Section 2(1) (e), Section 34, Section 9Civil Procedure Code, 1908 (CPC) - Section 20, Section 34Contract Act, 1872 - Section 28
High Courts05 Feb 2016Disposed Off
Nilesh Kumar Diwakar Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 02 DEL CK 0394
Penal Code, 1860 (IPC) - Section 363
High Courts05 Feb 2016Disposed Off
Spirotech Heat Exchangers Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 341 ELT 110