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Delhi High Court judgments

1,37,750 judgments · page 3,549 of 6,888

High Courts29 Feb 2016Dismissed

PS Vs State of NCT Delhi and Others

Delhi High Court · (2016) 2 JCC 1255

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154 (3), Section 154(3), Section 156 (3), Section 156(3), Section 190, Section 200, Section 36, Section 482
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High Courts27 Feb 2016Dismissed

Jia Lal Kapur Vs UOI and Others

Delhi High Court · (2016) 3 ADDelhi 163

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 47, Section 114Constitution of India, 1950 - Article 226
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High Courts26 Feb 2016Disposed off

Athar Pervez Vs State

Delhi High Court · (2016) 229 DLT 12

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 12, Section 12(1), Section 12(6), Section 12AConstitution of India, 1950 - Article 136, Article 14, Article 142, Article 21, Article 226, Article 32
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High Courts26 Feb 2016Dismissed

State Vs Amit

Delhi High Court · (2016) 3 CriCC 5 : (2016) 229 DLT 239

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 222, Section 313, Section 378(3), Section 482Evidence Act, 1872 - Section 113ALimitation Act, 1963 - Section 5
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High Courts26 Feb 2016Disposed off

Bajrang Gupta Vs CBI

Delhi High Court · (2016) 02 DEL CK 0191

Criminal Procedure Code, 1973 (CrPC) - Section 439Information Technology Act, 2000 - Section 43, Section 43(a), Section 66Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 430, Section 467, Section 468, Section 471
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High Courts26 Feb 2016Disposed Off

Mukesh Singh Vs State

Delhi High Court · (2016) 02 DEL CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320 (2), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420
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