High Courts26 Feb 2016Dismissed
Apaar Sharma Vs University of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0168
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,550 of 6,888
High Courts26 Feb 2016Dismissed
Public Works Department Vs Shiv Naresh Sports Pvt. Ltd.
Delhi High Court · (2016) 02 DEL CK 0161
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 151
High Courts26 Feb 2016Allowed
Raj Kumar and Others Vs State and Others
Delhi High Court · (2016) 02 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13-B(1)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts26 Feb 2016Dismissed
Diwan Chand Pruthi and Others Vs C.B.I.
Delhi High Court · (2016) 231 DLT 5
Criminal Procedure Code, 1973 (CrPC) - Section 162, Section 313Evidence Act, 1872 - Section 10, Section 25, Section 26, Section 27, Section 30, Section 6, Section 8Penal Code, 1860 (IPC) - Section 120 A, Section 120B, Section 120-B,
High Courts26 Feb 2016Disposed Off
Micromax Informatics Limited Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0148
Customs Act, 1962 - Section 2 (ii), Section 26, Section 27, Section 27 (1), Section 27 (1) (i), Section 27 (2), Section 27(1), Section 27(1) (a), Section 27(1) (b), Section 27(1) (i), Section 27(1) (ii), Section 27(2), Section 27(i) (ii), Section 28,
High Courts26 Feb 2016Disposed off
Om Tyagi and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 354, Section 392, Section 411
High Courts25 Feb 2016Disposed Off
Batasho Devi Vs Rekha & Ors
Delhi High Court · (2016) 3 ACC 266 : (2016) 3 TAC 740
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts25 Feb 2016Disposed Off
Reliance General Insurance Co. Ltd. Vs Murgan
Delhi High Court · (2016) 3 ACC 452 : (2017) ACJ 875 : (2016) 4 TAC 174
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts25 Feb 2016Disposed off
Kailash Nagar Vs Karan Singh and Others
Delhi High Court · (2016) 2 ACC 439 : (2016) 2 AnWR 512 : (2016) 3 TAC 109
Motor Vehicles Act, 1988 — Section 166
High Courts25 Feb 2016Dismissed
Virender Kumar Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0181
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts25 Feb 2016Disposed off
Sunil Mehra and Others Vs Saten Kapoor and Others
Delhi High Court · (2016) 6 ADDelhi 548 : (2016) 4 CivCC 84 : (2016) 230 DLT 408
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 5, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 3, Order 6 Rule 4, Order 7 Rule 11, Section 17, Section 22Delhi High Court (Amendment) Act, 2015 - Section 4
High Courts25 Feb 2016Dismissed
Roots Industries India Ltd. Vs Airports Authority of India and Others
Delhi High Court · (2016) 02 DEL CK 0143
High Courts25 Feb 2016Dismissed
Vinod and Others Vs State
Delhi High Court · (2016) 02 DEL CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 120, Section 120A, Section 120B, Section 34, Section 344, Section 347, Section 364A, Section 368
High Courts25 Feb 2016Dismissed
Delhi Development Authority Vs Vasant Surgico Medical Centre Pvt Ltd & Ors
Delhi High Court · (2016) 228 DLT 297
Limitation Act, 1963 — Section 5
High Courts24 Feb 2016Allowed
Rustagi Engineering Udyog Pvt. Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2016) 382 ITR 443
Income Tax Act, 1961 - Section 142(1), Section 143 (3), Section 143(3), Section 147, Section 148, Section 151, Section 153C, Section 271 (1) (c)State Financial Corporations Act, 1951 - Section 29
High Courts24 Feb 2016Allowed
Manoj Kumar and Others Vs State (GNCT of Delhi) and Others
Delhi High Court · (2016) 229 DLT 16 : (2016) 2 JCC 1251
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 114, Section 366, Section 366A, Section 376, Section 506
High Courts24 Feb 2016Allowed
Sarita Jain Vs Master Rishabh Jain and Others
Delhi High Court · (2016) ALLMRCri 427 : (2016) 2 CivCC 688 : (2016) 2 CriCC 774 : (2016) 4 Crimes 146 : (2016) 228 DLT 714 : (2016) 2 DMC 55 : (2016) 2 HLR 565 : (2016) 2 JCC 1137 : (2016) 3 RCRCivil 210 : (2016) 3 RCRCriminal 231
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125 (1), Section 125 (1) (b), Section 125 (1) (d), Section 125 (d), Section 125(1), Section 2(y)General Clauses Act, 1897 - Section 11, Section 13(1), Section 3(42)Hindu Mar
High Courts24 Feb 2016Allowed
Ramu Mandal and another. Vs The State (GNCT of Delhi) and Others
Delhi High Court · (2016) 2 JCC 1097
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
High Courts24 Feb 2016Allowed
V.K. Maheshwari Vs Central Bureau of Investigation
Delhi High Court · (2016) 2 JCC 1004
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 409Prevention of Corruption Act, 1988 - Section 13, Section 13 (1) (d), Section 13 (2), Section 13(1) (a), S
High Courts24 Feb 2016Allowed
Jitender Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 2 JCC 1022 : (2016) 1 JCC 652
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 439, Section 82, Section 83Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 34, Section 409, Section 420, Section 467, Section 468, Se