COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,548 of 6,888

High Courts01 Mar 2016Allowed

Inspiration Engineer Pvt. Ltd. and Others Vs Union of India and Others

Delhi High Court · (2016) 228 DLT 481 : (2016) 156 DRJ 129

Land Acquisition Act, 1894 - Section 10, Section 11, Section 11A, Section 16, Section 17, Section 17(1), Section 17(3A), Section 17(3-A), Section 17(4), Section 31, Section 4, Section 5(A), Section 5A, Section 6, Section 9, Section 9(1)

Read judgment

High Courts01 Mar 2016Dismissed

Sanjay Gandhi Animal Care Centre Vs Saddan and Others

Delhi High Court · (2016) CriLJ 2993 : (2016) 4 JCC 2315 : (2016) 4 RCRCriminal 205

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 429Prevention of Cruelty to Animals Act, 1960 - Section 11

Read judgment

High Courts01 Mar 2016Allowed

Ankush Dawar and Others Vs State and Others

Delhi High Court · (2016) 03 DEL CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A

Read judgment

High Courts01 Mar 2016Allowed

Indiabulls Ventures Ltd. and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2016) 03 DEL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 320, Section 482Penal Code, 1860 (IPC) - Section 107, Section 120B, Section 201, Section 34, Section 409, Section 419, Section 420, Section 467, Section 468, Section 471

Read judgment

High Courts01 Mar 2016Allowed

Mukesh @ Rahul & Ors. Vs The State and Anr.

Delhi High Court · (2016) 4 ADDelhi 156

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

Read judgment

High Courts29 Feb 2016Disposed off

Workmen of DDA Vs Delhi Development Authority

Delhi High Court · (2016) 2 LLJ 314

Constitution of India, 1950 - Article 226, Article 227

Read judgment

High Courts29 Feb 2016Disposed Off

International Tractors Ltd. and Others Vs Punjab Tractors Limited and Others

Delhi High Court · (2016) 229 DLT 286 : (2016) 66 PTC 539

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 9, Order 6 Rule 17, Section 151Limitation Act, 1963 - Section 5

Read judgment

High Courts29 Feb 2016Dismissed

Aarti Sharma Vs State of Delhi and Others

Delhi High Court · (2016) 229 DLT 9

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 372Penal Code, 1860 (IPC) - Section 201, Section 323, Section 34, Section 342, Section 376 (2) (g), Section 506

Read judgment

High Courts29 Feb 2016Disposed Off

Rajesh Trehan Vs Principal Commissioner of Customs

Delhi High Court · (2016) 336 ELT 37

Read judgment

High Courts29 Feb 2016Allowed

Union of India and Others Vs Ashes Kiran Prasad

Delhi High Court · (2016) 228 DLT 665 : (2016) LIC 2384 : (2017) 1 RSJ 357 : (2016) 3 SCT 304

Constitution of India, 1950 - Article 226, Article 227, Article 309, Article 311(2)Evidence Act, 1872 - Section 134, Section 155, Section 18

Read judgment

High Courts29 Feb 2016Dismissed

Parveen Kumar Tyagi Vs Chairman, Staff Selection Commission and another

Delhi High Court · (2016) 229 DLT 25

Read judgment

High Courts29 Feb 2016Dismissed

Gurkirpal Singh and Others Vs Raminder Pal Singh and Others

Delhi High Court · (2016) 197 CompCas 225 : (2016) 228 DLT 577 : (2016) 135 SCL 63

Read judgment

High Courts29 Feb 2016Dismissed

Qarshi Industries Pvt. Ltd. Vs Abdul Mueed and Others

Delhi High Court · (2016) 6 ADDelhi 742 : (2016) 230 DLT 673 : (2016) 158 DRJ 688 : (2016) 68 PTC 61 : (2016) 67 PTC 138 : (2016) 6 RAJ 171

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 9, Section 9(1)(d)

Read judgment

High Courts29 Feb 2016Dismissed

Cellular Operators Association of India and Others Vs Telecom Regulatory Authority of India and Others

Delhi High Court · (2016) 3 CompLJ 53 : (2016) 228 DLT 491

Constitution of India, 1950 - Article 14, Article 19(1)(a), Article 19(1)(g), Article 21, Article 265Electricity Act, 2003 - Section 111, Section 178, Section 178(2), Section 76(1), Section 79, Section 79(1), Section 79(1)(g), Section 79(1)(j

Read judgment

High Courts29 Feb 2016Disposed off

Ashes Kiran Prasad Vs Union of India and Others

Delhi High Court · (2016) 02 DEL CK 0180

Administrative Tribunals Act, 1985 - Section 19, Section 20, Section 21Constitution of India, 1950 - Article 14

Read judgment

High Courts29 Feb 2016Disposed off

Anwar and Others Vs State

Delhi High Court · (2016) 02 DEL CK 0179

Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313

Read judgment

High Courts29 Feb 2016Disposed off

Harender Singh Vs State of Delhi

Delhi High Court · (2016) 02 DEL CK 0158

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 299, Section 300, Section 302, Section 304, Section 307, Section 308, Section 323

Read judgment

High Courts29 Feb 2016Dismissed

Suresh Vs The State (NCT of Delhi)

Delhi High Court · (2016) 02 DEL CK 0156

Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 113AHindu Marriage Act, 1955 - Section 13

Read judgment

High Courts29 Feb 2016Dismissed

Seema Thakur and Others Vs Union of India and Others

Delhi High Court · (2016) 02 DEL CK 0155

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Section 151Limitation Act, 1963 - Section 3Specific Relief Act, 1963 - Section 31

Read judgment

High Courts29 Feb 2016Dismissed

Denso India Limited Vs Commissioner of Income Tax

Delhi High Court · (2016) 02 DEL CK 0154

Income Tax Act, 1961 - Section 143(1), Section 92, Section 92 (3), Section 92B, Section 92B(2), Section 92C, Section 92-C, Section 92C(1), Section 92C(2), Section 92D, Section 92E

Read judgment