High Courts02 Mar 2016Dismissed
Oriental Insurance Company Ltd. Vs D.N. Virmani and Others
Delhi High Court · (2016) 2 ACC 3
Motor Vehicles Act, 1988 - Section 173
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,547 of 6,888
High Courts02 Mar 2016Dismissed
Asha Chitkara and Others Vs North Delhi Municipal Corporation and Others
Delhi High Court · (2016) 228 DLT 395 : (2016) 1 RCRRent 372
Constitution of India, 1950 - Article 14, Article 39(b)Delhi Municipal Corporation Act, 1957 - Section 200, Section 200, Section 200(d), Section 201, Section 202, Section 203, Section 59Public Premises (Eviction of Unauthorised Occup
High Courts02 Mar 2016Allowed
Capri Bathaid Private Limited and Others Vs Commissioner of Trade and Taxes
Delhi High Court · (2016) 155 DRJ 526
Criminal Procedure Code, 1973 (CrPC) - Section 165 (3)Customs Act, 1962 - Section 2 (34), Section 2(34), Section 28Delhi Value Added Tax Act, 2004 - Section 11 (2), Section 28, Section 32, Section 33, Section 34, Section 59, Section
High Courts02 Mar 2016Dismissed
Kishori Lal Vs State
Delhi High Court · (2016) 4 ADDelhi 29 : (2016) 2 CriCC 550 : (2016) 228 DLT 428 : (2016) 156 DRJ 192 : (2016) 5 RCRCriminal 283
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Prevention of Corruption Act, 1988 - Section 13 (1) (d), Section 13(1) (d), Section 13(2), Section 20, Section 27, Section 7
High Courts02 Mar 2016Dismissed
Vikas Verma Vs The Director (MRTS-I) and CPIO, Ministry of Urban Development
Delhi High Court · (2016) 162 AIC 480 : (2016) 228 DLT 291
Right to Information Act, 2005 - Section 8(1) (i), Section 8(1) (j), Section 8(1)(i)
High Courts02 Mar 2016Disposed Off
Singer India Ltd. Vs TVS Sewing Needles Limited and Others
Delhi High Court · (2016) 6 ADDelhi 332 : (2016) 155 DRJ 601
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 13, Section 15, Section 18, Section 18 (9), Section 18(1)(a), Section 18(1)(e), Section 18(2), Section 18(3)(b), Section 18(8), Section 19, Section 19(1), Section 19(4), Section 20, Se
High Courts02 Mar 2016Allowed
State Vs D.V. Malhotra and Others
Delhi High Court · (2016) 155 DRJ 612 : (2016) 2 JCC 856
Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 178, Section 179, Section 180, Section 181, Section 182, Section 183, Section 184, Section 185, Section 407, Section 407 (1) (c) (iv)Penal Code, 1860 (IPC) - Section 109, Section 120
High Courts02 Mar 2016Dismissed
Strategic Energy Technology Systems Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 228 DLT 12
High Courts02 Mar 2016Allowed
Satender Sharma Vs State and Others
Delhi High Court · (2016) 03 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 363
High Courts02 Mar 2016Allowed
Jaswant Singh Yadav Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0088
High Courts02 Mar 2016Allowed
Maria Assunta Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0078
Arms Act, 1959 - Section 25, Section 25(1) (a), Section 39Criminal Procedure Code, 1973 (CrPC) - Section 482Terrorist and Disruptive Activities (Prevention) Act, 1985 - Section 5
High Courts02 Mar 2016Disposed off
Oriental Insurance Co. Ltd. Vs Hemraj and Others
Delhi High Court · (2016) 03 DEL CK 0066
Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts02 Mar 2016Dismissed
State (GNCT) of Delhi Vs Nand Kishore Jha @ Kishore and Anr.
Delhi High Court · (2016) 4 ADDelhi 40
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Mar 2016Allowed
Delhi Development Authority Vs Khem Chand & Ors.
Delhi High Court · (2016) 4 ADDelhi 6 : (2016) 228 DLT 405 : (2016) 155 DRJ 562
Limitation Act, 1963 — Section 5
High Courts01 Mar 2016Disposed Off
Ankush Dawar Vs State
Delhi High Court · (2017) 3 ADDelhi 104
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts01 Mar 2016Allowed
Subhash Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0308
Penal Code, 1860 (IPC) - Section 363
High Courts01 Mar 2016Disposed off
Sheela Rani and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2016) AAC 1481 : (2016) 2 ACC 50 : (2017) ACJ 843 : (2016) 4 ADDelhi 404 : (2016) 2 TAC 310
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 147, Section 149, Section 149 (2), Section 149 (2) (a) (11), Section 149(2), Section 149(2) (a) (ii), Section 163-A, Section 165, Section 166, Section 168, S
High Courts01 Mar 2016Disposed off
Punjab & Sind Bank Vs Vinod Kumar Jain and Others
Delhi High Court · (2016) 229 DLT 11
Constitution of India, 1950 — Article 226
High Courts01 Mar 2016Disposed off
Telefonktiebolaget LM Ericsson (publ) Vs Lava International Ltd.
Delhi High Court · (2016) 65 PTC 556 : (2016) 1 RajdhaniLR 210
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts01 Mar 2016Allowed
ANZ Grindlays Bank Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2016) 4 ADDelhi 115 : (2016) 290 CurTR 188 : (2016) 382 ITR 156
Income Tax Act, 1961 - Section 139, Section 192, Section 200, Section 200 (i), Section 221, Section 260A, Section 271C, Section 276B, Section 30, Section 30, Section 31, Section 32, Section 33, Section 34, Section 35, Section 36, Section 37, Section 3