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Delhi High Court judgments

1,37,750 judgments · page 3,545 of 6,888

High Courts08 Mar 2016Allowed

Rahul Deora and Anr. Vs State of Anr.

Delhi High Court · (2016) 4 ADDelhi 371 : (2016) 2 CriCC 746 : (2016) 228 DLT 707 : (2016) 2 DMC 96 : (2016) 2 JCC 1132

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts04 Mar 2016Dismissed

Renu Goel Vs Ganga Dass and Others

Delhi High Court · (2016) 228 DLT 12

Constitution of India, 1950 - Article 226Delhi Rent Control Act, 1958 - Section 14 (1) (b), Section 14 (1) (e), Section 14 (1) (j), Section 25-B
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High Courts04 Mar 2016Dismissed

Alok Ranjan and Others Vs CBI and Others

Delhi High Court · (2016) 230 DLT 6

Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 195(1)(b), Section 195(1)(c), Section 196(1)(c), Section 197, Section 204, Section 340, Section 476, Section 482Penal Code, 1860 (IPC) - Section 120A, Section 120-A, Section 120-B, S
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High Courts04 Mar 2016Partly Allowed

Ved Prakash Vs State

Delhi High Court · (2016) 03 DEL CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374 (2)Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304
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High Courts04 Mar 2016Dismissed

Vinod Sharma Vs The State (N.C.T of Delhi)

Delhi High Court · (2016) 03 DEL CK 0058

Criminal Procedure Code, 1973 (CrPC) - Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b) (ii) (C), Section 21, Section 42, Section 43, Section 50, Section 57
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