High Courts18 Mar 2016Dismissed
D.P. Mulchandani Vs FCI and Others
Delhi High Court · (2016) 03 DEL CK 0083
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,540 of 6,888
High Courts18 Mar 2016Allowed
Rati Ram Vs Union of India and Others
Delhi High Court · (2016) 03 DEL CK 0082
High Courts18 Mar 2016Dismissed
Prem Mehta Vs Raj Kumar Mehta and Others
Delhi High Court · (2016) 03 DEL CK 0081
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts18 Mar 2016Allowed
Rohtash Yadav Vs Punjab and Sind Bank and Ors.
Delhi High Court · (2016) 163 AIC 558 : (2016) 3 BankJ 620 : (2016) 229 DLT 47 : (2016) 2 DRTC 404
High Courts18 Mar 2016Dismissed
Anselem Lyke Nwoso Vs Directorate of Revenue Intelligence
Delhi High Court · (2017) 345 ELT 14
High Courts17 Mar 2016Dismissed
State (Govt. of NCT of Delhi) Vs Hasan Khan and Others
Delhi High Court · (2016) 4 ADDelhi 292
Criminal Procedure Code, 1973 (CrPC) - Section 164
High Courts17 Mar 2016Disposed Off
Shree Sainath Wires (I) Pvt. Ltd. and Others Vs PEC Limited and Others
Delhi High Court · (2016) ACD 403 : (2017) 1 BC 175 : (2017) 1 DCR 266 : (2016) 3 JCC 172 : (2016) 3 RCRCriminal 491
Criminal Procedure Code, 1973 (CrPC) - Section 397(1), Section 427, Section 482Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts17 Mar 2016Dismissed
Prakash Atlanta (JV) and Others Vs National Highways Authority of India and Others
Delhi High Court · (2016) 156 DRJ 479 : (2016) 5 RAJ 400
Arbitration and Conciliation Act, 1996 - Section 28
High Courts17 Mar 2016Partly Allowed
Eliamma Sebastian Vs Ministry of Home Affairs and Others
Delhi High Court · (2016) 5 ADDelhi 609 : (2016) 163 AIC 531 : (2016) 229 DLT 294 : (2016) 156 DRJ 205
Constitution of India, 1950 - Article 19(1) (a)Right to Information Act, 2005 - Section 19, Section 2(f), Section 2(h), Section 22, Section 8, Section 8(1) (j), Section 8(j)
High Courts17 Mar 2016Disposed off
Pramod Kumar Vs State
Delhi High Court · (2016) 4 ADDelhi 557 : (2016) CriLJ 2997 : (2016) 3 Crimes 521 : (2016) 2 RajdhaniLR 101 : (2016) 3 RCRCriminal 1028
Penal Code, 1860 (IPC) - Section 323, Section 341, Section 363Protection of Children from Sexual Offences Act, 2012 - Section 7, Section 8
High Courts17 Mar 2016Dismissed
Binu Chaudhary Vs Lt. Governor of Delhi and Others
Delhi High Court · (2016) 156 DRJ 76
Constitution of India, 1950 - Article 309Delhi School Education Act, 1973 - Section 13, Section 8(1)
High Courts17 Mar 2016Allowed
Entertainment Network (India) Ltd. Vs HT Media Limited
Delhi High Court · (2016) 4 ADDelhi 572 : (2016) 229 DLT 6 : (2016) 5 RAJ 314
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 149
High Courts17 Mar 2016Disposed off
Radha Kishan Meena Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 4 ADDelhi 561
Constitution of India, 1950 - Article 311(2), Article 311(2)(a), Article 311(3)Penal Code, 1860 (IPC) - Section 307, Section 308, Section 323, Section 324, Section 325, Section 34, Section 341
High Courts17 Mar 2016Disposed off
Oriental Insurance Co. Ltd. and Others Vs Babita and Others
Delhi High Court · (2016) 03 DEL CK 0111
Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts17 Mar 2016Dismissed
Texmaco Ltd. Vs Ch. Ram Swaroop Wrestling Club and Others
Delhi High Court · (2016) 03 DEL CK 0100
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts17 Mar 2016Dismissed
Satish Verma Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 25, Section 65-BPenal Code, 1860 (IPC) - Section 302, Section 307
High Courts17 Mar 2016Disposed off
United India Insurance Co Ltd. Vs Veena Devi and ors.
Delhi High Court · (2016) 156 DRJ 416
Motor Vehicles Act, 1988 — Section 140, 149(2), 166
High Courts16 Mar 2016Disposed Off
NM Vs BS*
Delhi High Court · (2016) 5 ADDelhi 519 : (2016) 163 AIC 561 : (2016) 229 DLT 552 : (2016) 2 DMC 418 : (2016) 157 DRJ 335
Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 28
High Courts16 Mar 2016Disposed off
Giri Raj Kishore and Others Vs State
Delhi High Court · (2016) 6 ADDelhi 118 : (2016) 2 CriCC 735 : (2016) 4 Crimes 216 : (2016) 229 DLT 378
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20, Section 7-APenal Code, 1860 (IPC) - Section 302, Section 304, Section 304 (II), Section 307, Se