High Courts14 Mar 2016Dismissed
Sri Ram Chandra Mission Vs Commissioner of Income Tax
Delhi High Court · (2016) 289 CurTR 439
Income Tax Act, 1961 — Section 139A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,542 of 6,888
High Courts14 Mar 2016Allowed
Hotel Taj Palace Vs Ravi Rohilla and Others
Delhi High Court · (2016) 228 DLT 699 : (2016) 156 DRJ 269 : (2016) 149 FLR 568
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 33, Section 33(2) (b), Section 33(2)(b), Section 33-2(b)
High Courts14 Mar 2016Disposed off
Court On Its Own Motion Vs Mohan Nair
Delhi High Court · (2016) 229 DLT 10
Contempt of Courts Act, 1971 — Section 21
High Courts14 Mar 2016Allowed
Chitra Jagjit Singh Vs The Indian Performing Rights Society and Others
Delhi High Court · (2016) 03 DEL CK 0157
Copyright Act, 1957 — Section 2(ffd), 33, 33(3A)
High Courts14 Mar 2016Disposed Off
Piccadily Agro Industries Ltd. Vs Ashok Narwal and Others
Delhi High Court · (2016) 6 ADDelhi 236 : (2016) 229 DLT 604 : (2016) 66 PTC 209
Arbitration and Conciliation Act, 1996 - Section 14Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Section 115, Section 20, Section 20(a), Section 20(b), Section 20(c)Constitution of India, 1950
High Courts14 Mar 2016Dismissed
Rubina Ratnakar Vs State and Others
Delhi High Court · (2016) 03 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 182(2), Section 200, Section 202, Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 494, Section 495
High Courts14 Mar 2016Disposed Off
Gullu''s Vs Commissioner, Trade and Taxes and Others
Delhi High Court · (2016) 03 DEL CK 0064
Delhi Value Added Tax Act, 2004 - Section 36, Section 60
High Courts14 Mar 2016Dismissed
State Vs Lalit Ratawal
Delhi High Court · (2016) 03 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 378 (1)Penal Code, 1860 (IPC) - Section 34, Section 376, Section 376 (2) (g), Section 377, Section 506
High Courts11 Mar 2016Disposed Off
Department of Transport Government of NCT of Delhi Vs Star Bus Services Pvt. Ltd.
Delhi High Court · (2016) 230 DLT 4
Arbitration and Conciliation Act, 1996 - Section 12, 14, 37(2)(b)
High Courts11 Mar 2016Allowed
Nestle India Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2016) 384 ITR 334
Income Tax Act, 1961 - Section 147, 148, 149(1)(b)
High Courts11 Mar 2016Dismissed
Ajit Kuamr Biswas Vs Delhi Development Authority
Delhi High Court · (2016) 03 DEL CK 0108
Constitution of India, 1950 - Article 226, Article 227
High Courts11 Mar 2016Disposed off
Iffco Tokio General Insurance Co. Ltd. Vs Anandi Kumar and Others
Delhi High Court · (2016) 03 DEL CK 0092
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 140, Section 166, Section 181, Section 3
High Courts11 Mar 2016Disposed off
Nar Singh Shah Vs State
Delhi High Court · (2016) 03 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 156(3), Section 406, Section 420
High Courts11 Mar 2016Disposed off
Papender Kumar Vs State (NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304A, Section 338
High Courts11 Mar 2016Dismissed
Shashi Shekhar Thakur Vs State
Delhi High Court · (2016) 03 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 216, Section 439Penal Code, 1860 (IPC) - Section 109, Section 313, Section 34, Section 376(2) (f), Section 377
High Courts11 Mar 2016Disposed Off
Tata Power Delhi Distribution Ltd. Vs Commissioner of Sales Tax, Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0074
Central Sales Tax Act, 1956 - Section 2 (g) (iv), Section 3, Section 3 (a), Section 3(a), Section 6, Section 8, Section 9, Section 9 (1), Section 9 (2)Constitution of India, 1950 - Article 366, Article 366 (29-A), Article 366 (29A) (d)
High Courts11 Mar 2016Disposed off
Satbir Rana Vs State (Govt. of NCT Delhi)
Delhi High Court · (2016) 03 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 202, Section 302, Section 34
High Courts11 Mar 2016Disposed off
Jasmohan Singh and Ors. Vs Freeze King Industries Pvt. Ltd. and Ors.
Delhi High Court · (2016) 5 ADDelhi 692 : (2016) 197 CompCas 42 : (2016) 229 DLT 134 : (2016) 156 DRJ 438
Companies Act, 1956 — Section 397, 398, 402
High Courts10 Mar 2016Dismissed
Ramesh Kumar Vs Union of India and Others
Delhi High Court · (2016) 4 ADDelhi 281
Border Security Force Act, 1968 - Section 26