High Courts16 Mar 2016Dismissed
Rajinder Kaur Vs Ajay Kumar Sinha
Delhi High Court · (2016) 03 DEL CK 0093
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Delhi Rent Control Act, 1958 - Section 50Specific Relief Act, 1963 - Section 41(i) (h)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,541 of 6,888
High Courts16 Mar 2016Disposed off
Naeem Vs State and Others
Delhi High Court · (2016) 03 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts16 Mar 2016Dismissed
Eagle Theatres and Others Vs UOI and Others
Delhi High Court · (2016) 03 DEL CK 0040
Constitution of India, 1950 - Article 14
High Courts16 Mar 2016Dismissed
State Vs Ramesh
Delhi High Court · (2016) 03 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 378(3)Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366, Section 376
High Courts15 Mar 2016Dismissed
State Vs Mahender
Delhi High Court · (2016) 229 DLT 19
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378(1)Penal Code, 1860 (IPC) - Section 376 (2) (f), Section 376(2) (f), Section 511
High Courts15 Mar 2016Disposed off
Gail (India) Private Ltd. Vs Sravanthi Energy Private Ltd. and Others
Delhi High Court · (2016) 229 DLT 20
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 12, Section 12(1) (a), Section 13 (2), Section 15, Section 15 (2), Section 15(1), Section 9
High Courts15 Mar 2016Disposed off
Navayuga Engineering Co. P. Ltd. Vs Public Works Department and Others
Delhi High Court · (2016) 6 ADDelhi 134 : (2016) 3 ArbiLR 6 : (2016) 229 DLT 226 : (2016) 156 DRJ 160 : (2016) 4 RAJ 387
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 55, Section 56
High Courts15 Mar 2016Disposed Off
Union of India Vs Nagarjuna Construction Co. Ltd.
Delhi High Court · (2016) 157 DRJ 192 : (2016) 5 RAJ 741
Arbitration and Conciliation Act, 1996 - Section 34(3)
High Courts15 Mar 2016Allowed
C.S. Agarwal and another. Vs Nirmal Jain and Others
Delhi High Court · (2016) 6 ADDelhi 329 : (2016) 163 AIC 538 : (2016) 2 CivCC 852 : (2016) 229 DLT 375 : (2016) 157 DRJ 268 : (2016) 1 RajdhaniLR 194
Registration Act, 1908 — Section 17(1)(b), 49Stamp Act, 1899 — Section 33, 34, 35Transfer of Property Act, 1882 — Section 53A
High Courts15 Mar 2016Dismissed
Chennai-Ennore Port Road Co. Ltd. Vs RDS Project Ltd.
Delhi High Court · (2016) 2 ArbiLR 155 : (2016) 5 RAJ 220
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 73
High Courts15 Mar 2016Dismissed
Dalip Singh Vs UOI and Others
Delhi High Court · (2016) 03 DEL CK 0107
Central Reserve Police Force Act, 1949 - Section 10, Section 10 (j), Section 10(j), Section 11, Section 11 (1), Section 11(1), Section 12, Section 9, Section 9 (b), Section 9(b)
High Courts15 Mar 2016Disposed off
Ushakant Buildwell (P.) Limited Vs Chinar Shipping and Infrastructure (India) P. Ltd. and Others
Delhi High Court · (2016) 03 DEL CK 0094
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act, 1963 - Section 10, Section 14, Section 14(1) (c), Section 16(c), Section 41, Section 41 (e), Section 41(e), Section 42
High Courts15 Mar 2016Disposed off
Mohd. Nadeem and Others Vs The State (Govt. of Delhi) and Others
Delhi High Court · (2016) 03 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts15 Mar 2016Disposed off
Abid Khan and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2016) 03 DEL CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts15 Mar 2016Allowed
Jaibun and Others Vs State
Delhi High Court · (2016) 03 DEL CK 0085
Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302, Section 364, Section 365
High Courts15 Mar 2016Allowed
Prem Pal Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 03 DEL CK 0071
Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts15 Mar 2016Dismissed
Ranjeet Mukhiya Vs State
Delhi High Court · (2016) 03 DEL CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 342Penal Code, 1860 (IPC) - Section 302
High Courts15 Mar 2016Disposed off
Ram Giri Vs Union of India and Anr.
Delhi High Court · (2016) 6 ADDelhi 152 : (2016) 2 CivCC 631 : (2016) 229 DLT 122 : (2016) 156 DRJ 234
Limitation Act, 1963 — Section 5
High Courts14 Mar 2016Disposed Off
Gullu''s Vs Commissioner of Trade & Taxes
Delhi High Court · (2016) 334 ELT 396
High Courts14 Mar 2016Allowed
Indian Statistical Institute Vs South Delhi Municipal Corporation Assessment and Collection Department
Delhi High Court · (2016) 6 ADDelhi 310 : (2016) 229 DLT 355 : (2016) 157 DRJ 271
Constitution of India, 1950 - Article 12, Article 14, Article 16, Article 285, Article 289, Article 298, Article 32Delhi Municipal Corporation Act, 1957 - Section 113, Section 114, Section 115, Section 115 (iv), Section 115(2), Section 115(4)