High Courts23 Mar 2016Disposed Off
Harish Dubey Vs Ankur Jain
Delhi High Court · (2016) 1 RajdhaniLR 455
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,538 of 6,888
High Courts23 Mar 2016Disposed off
Bhola Nath Sharma and Others Vs Union of India and Others
Delhi High Court · (2016) 229 DLT 142 : (2016) 156 DRJ 537
Land Acquisition Act, 1894 - Section 10, Section 11, Section 15, Section 16, Section 17, Section 17(1), Section 18, Section 19, Section 22(1), Section 23, Section 23(1), Section 23(1-A), Section 23(2), Section 24, Section 27, Section 28, Section 3(b),
High Courts23 Mar 2016Disposed Off
ESPN Star Sports Mauritius S N.C. ET Compagnie and Others Vs The Union of India and Others
Delhi High Court · (2016) 03 DEL CK 0109
Constitution of India, 1950 - Article 226
High Courts23 Mar 2016Disposed Off
Vijay Gupta Vs Commissioner of Income Tax Delhi-XIII and Others
Delhi High Court · (2016) 03 DEL CK 0106
Constitution of India, 1950 - Article 265Income Tax Act, 1961 - Section 10(38), Section 114, Section 139, Section 139(1), Section 143(1), Section 154, Section 2, Section 2 (42A), Section 2(42A), Section 23(1), Section 263, Section 264, Sectio
High Courts23 Mar 2016Disposed Off
Goodwill Apartment Pvt. Ltd. Vs Velvet Apple Hotels Pvt. Ltd. and Others
Delhi High Court · (2016) 03 DEL CK 0103
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 38 Rule 1, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 8 Rule 10, Section 151Contract Act, 1872 - Section 62
High Courts23 Mar 2016Dismissed
Apeejay Surrendera Park Hotels Ltd. and Others Vs Union of India and Others
Delhi High Court · (2016) 287 CurTR 161
Constitution of India, 1950 - Article 14, Article 19 (1) (g), Article 366, Article 366 (29A), Article 366 (29-A)Income Tax Act, 1961 - Section 10, Section 119, Section 194-I, Section 197, Section 199, Section 203, Section 32-A (2)(b)(ii), Sec
High Courts23 Mar 2016Dismissed
Central Electricity Supply Utility of Odisha Vs Union of India and Others
Delhi High Court · (2016) 03 DEL CK 0041
Arbitration and Conciliation Act, 1996 - Section 65, Section 66, Section 67, Section 68, Section 69, Section 7, Section 70, Section 71, Section 72, Section 73, Section 74, Section 75, Section 76, Section 77, Section 78, Section 79, Section 80, Section
High Courts23 Mar 2016Allowed
Sita Devi and Others Vs Radha Park Plot Holder Welfare Association (Regd) and Others
Delhi High Court · (2016) 03 DEL CK 0035
Civil Procedure Code, 1908 (CPC) - Section 47Delhi Land Reforms Act, 1954 - Section 11, Section 13, Section 154, Section 185, Section 185(1), Section 186, Section 3(13), Section 33, Section 6, Section 7, Section 7(1), Section 81, Section 84
High Courts23 Mar 2016Disposed off
Achala Saluja Vs Union of India and Anr.
Delhi High Court · (2016) 229 DLT 51 : (2016) 156 DRJ 520
Limitation Act, 1963 — Section 5
High Courts22 Mar 2016Disposed Off
Master Jai Raikwar Vs The Heritage School
Delhi High Court · (2016) 5 SLR 367
Constitution of India, 1950 — Article 14, 226
High Courts22 Mar 2016Allowed
Kapil Chawla and Others Vs State and another.
Delhi High Court · (2016) 229 DLT 22
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Mar 2016Disposed Off
Chatter (Deceased) Vs Financial Commissioner of Delhi
Delhi High Court · (2016) 231 DLT 19
High Courts22 Mar 2016Dismissed
SA Vs AA
Delhi High Court · (2016) 4 ADDelhi 336 : (2016) 3 ALLMR 60 : (2016) 2 CivCC 759 : (2016) 229 DLT 675 : (2016) 2 DMC 327 : (2016) 2 JCC 867 : (2016) 2 RajdhaniLR 130 : (2016) 2 RCRCivil 695
Evidence Act, 1872 - Section 138, Section 146Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 28Penal Code, 1860 (IPC) - Section 114, Section 304B, Section 34, Section 406, Section 498A
High Courts22 Mar 2016Disposed off
Praveen Dhama Vs The State of Delhi
Delhi High Court · (2016) 156 DRJ 6
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302
High Courts22 Mar 2016Allowed
Manoj Kumar and Others Vs State and Others
Delhi High Court · (2016) 03 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 308, Section 34
High Courts22 Mar 2016Dismissed
Vinod Chopra Vs Vasudev Chopra and Others
Delhi High Court · (2016) 03 DEL CK 0099
Benami Transactions (Prohibition) Act, 1988 - Section 4(1), Section 4(3)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 6 Rule 4, Order 7 Rule 11Hindu Succession Act, 1956 - Section 6, Section 8
High Courts22 Mar 2016Disposed off
Chatter Vs Financial Commissioner of Delhi and Others
Delhi High Court · (2016) 03 DEL CK 0097
Delhi Land Revenue Act, 1954 - Section 23, Section 50, Section 64(1) (c), Section 67Limitation Act, 1963 - Section 5
High Courts22 Mar 2016Dismissed
YU Televentures Private Limited Vs Telefonaktiebolaget LM Ericsson (Publ) And Ors.
Delhi High Court · (2016) 156 DRJ 284 : (2016) 66 PTC 299
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts22 Mar 2016Disposed off
U.P. State Road Transport Corporation Vs Saraswati and Others
Delhi High Court · (2016) 03 DEL CK 0021