High Courts06 Apr 2016Dismissed
Smt. Suman Taneja Vs District & Sessions Judge and another
Delhi High Court · (2016) 5 ADDelhi 41 : (2016) 3 SCT 16
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,533 of 6,888
High Courts06 Apr 2016Allowed
Avdesh Vs State
Delhi High Court · (2016) 4 ADDelhi 626 : (2016) 229 DLT 32
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Apr 2016Dismissed
Nimbus Communications Ltd. Vs Prasar Bharti and Others
Delhi High Court · (2016) 3 ArbiLR 72 : (2016) 5 RAJ 353
Arbitration and Conciliation Act, 1996 - Section 17Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Limitation Act, 1963 - Section 18
High Courts05 Apr 2016Disposed Off
RSPL Ltd. Vs Mukesh Sharma and Others
Delhi High Court · (2016) 4 ADDelhi 712 : (2016) 229 DLT 651 : (2016) 66 PTC 225 : (2016) 5 RAJ 275
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, Section 151, Section 20, Section 20 (a), Section 20(a), Section 20
High Courts05 Apr 2016Allowed
Bhim Singh Tanwar Vs Collector of Stamps and another
Delhi High Court · (2016) 229 DLT 30
High Courts05 Apr 2016Disposed Off
Jishan Ali Vs State
Delhi High Court · (2016) 229 DLT 27
Penal Code, 1860 (IPC) — Section 304
High Courts05 Apr 2016Dismissed
Rahul Kesarwani Vs Central Information Commission and another
Delhi High Court · (2016) 229 DLT 25
Right to Information Act, 2005 — Section 8(1)(j)
High Courts05 Apr 2016Allowed
Sanjay Sharma and Others Vs State and another
Delhi High Court · (2016) 5 ADDelhi 156
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Apr 2016Allowed
Parul Kodan Vs Union of India and another
Delhi High Court · (2016) 4 ADDelhi 704
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 10
High Courts05 Apr 2016Dismissed
Pradeep Chhabra Vs Indian Oil Corporation Thr Its Chairman and another
Delhi High Court · (2016) 4 ADDelhi 742
High Courts05 Apr 2016Disposed Off
Iqbal Amiri Vs State and Others
Delhi High Court · (2016) 229 DLT 586 : (2016) 2 HLR 760 : (2016) 1 RajdhaniLR 578
Succession Act, 1925 — Section 276
High Courts05 Apr 2016Allowed
Surya Laboratories Private Limited Vs Valens Technologies Private Limited
Delhi High Court · (2016) 230 DLT 98
Companies Act, 1956 — Section 391, 394
High Courts05 Apr 2016Dismissed
Padam Chand Vaish Vs Chaman Lal Bajaj and Others
Delhi High Court · (2016) 4 ADDelhi 672 : (2016) AIRCC 1905 : (2016) 229 DLT 348 : (2016) 156 DRJ 386 : (2016) 1 RCRRent 699
Delhi Rent Control Act, 1958 — Section 14(1)(b), 17, 18
High Courts05 Apr 2016Disposed off
M/s Banarsi Das Khandelwal & Sons Vs Canara Bank and Others
Delhi High Court · (2016) 5 ADDelhi 59
Companies Act, 1956 — Section 391, 394
High Courts05 Apr 2016Dismissed
Ram Chandra Krishan Chandra Fantasy and Others Vs State (Govt Of Nct Of Delhi) and Others
Delhi High Court · (2016) ACD 414 : (2016) 1 RajdhaniLR 479
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Apr 2016Disposed Off
Pankaj Bansal Vs Commissioner of Customs (Import)
Delhi High Court · (2017) 347 ELT 13
High Courts04 Apr 2016Allowed
Raj Mani Tiwari Vs Raj Mani Tiwari
Delhi High Court · (2016) 04 DEL CK 0197
Penal Code, 1860 (IPC) - Section 363
High Courts04 Apr 2016Allowed
Naveen Kumar Gupta Vs State
Delhi High Court · (2016) 04 DEL CK 0196
Penal Code, 1860 (IPC) - Section 363
High Courts04 Apr 2016Dismissed
Ravinder Singh Sur Vs Balvinder Singh and Others
Delhi High Court · (2016) 5 ADDelhi 194
Benami Transactions (Prohibition) Act, 1988 - Section 4, Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 4, Order 9 Rule 9Hindu Succession Act, 1956 - Section 6, Section 8
High Courts04 Apr 2016Dismissed
Ahluwalia Contracts (India) Ltd. Vs Housing and Urban Development Corporation
Delhi High Court · (2016) 5 ADDelhi 443 : (2016) 157 DRJ 51 : (2016) 5 RAJ 594
Arbitration and Conciliation Act, 1996 - Section 34(3)Civil Procedure Code, 1908 (CPC) - Section 151