COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,531 of 6,888

High Courts19 Apr 2016Dismissed

Dr. Shekhar Shah Vs Government of Maharashtra

Delhi High Court · (2016) 164 AIC 583 : (2016) AIRCC 1916 : (2016) 230 DLT 145 : (2017) 1 RCRRent 166 : (2016) 2 RentLR 449

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(2)(b)(ii)

High Courts19 Apr 2016Dismissed

Preeti Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2016) 5 ADDelhi 162 : (2016) 3 CriCC 68 : (2016) 230 DLT 87 : (2016) 2 RajdhaniLR 313

Criminal Procedure Code, 1973 (CrPC) — Section 438

High Courts19 Apr 2016Dismissed

M/s Transway Cargo Lifters Pvt. Ltd. Vs National Insurance Co. Ltd. and another.

Delhi High Court · (2016) 5 ADDelhi 149 : (2016) 233 DLT 7

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1873 — Section 114, 3

High Courts19 Apr 2016Dismissed

Abhi Engg. Corporation Pvt. Ltd. Vs NTPC Ltd.

Delhi High Court · (2016) 5 ADDelhi 121 : (2016) 157 DRJ 42

High Courts19 Apr 2016Dismissed

Capt. Tej Kishan Raina Vs Dr. Nirmal Raina and Others

Delhi High Court · (2016) 5 ADDelhi 15

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts19 Apr 2016Dismissed

Madan Singh Vs Phoolwati and Others

Delhi High Court · (2016) 4 ADDelhi 778

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts19 Apr 2016Dismissed

Shashi Sharma Vs Guru Gobind Singh Indraprastha University and Others

Delhi High Court · (2016) 4 ADDelhi 773

Constitution of India, 1950 — Article 14, 16, 21

High Courts19 Apr 2016Disposed off

Dalbir Singh Dagar and Others Vs State (Govt of NCT of Delhi)

Delhi High Court · (2016) 4 ADDelhi 657

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 325, 34, 427, 452

High Courts19 Apr 2016Dismissed

Raj Kumar Vs State

Delhi High Court · (2016) 6 ADDelhi 145

High Courts19 Apr 2016Dismissed

State Vs Harihar @ Chitu and Others

Delhi High Court · (2016) 5 ADDelhi 243 : (2016) 230 DLT 12

High Courts18 Apr 2016Disposed off

Delhi Public School Society Vs D.P.S. World Foundation and another

Delhi High Court · (2016) 230 DLT 5 : (2016) 158 DRJ 689 : (2016) 2 MIPR 335 : (2016) 67 PTC 185 : (2016) 5 RAJ 645

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 29

High Courts18 Apr 2016Dismissed

Apex F.R.P. Chemicals Private Limited and another Vs Om Prakash Gupta and Others

Delhi High Court · (2016) 230 DLT 4

Arbitration and Conciliation Act, 1996 — Section 8Companies Act, 1956 — Section 397, 398

High Courts18 Apr 2016Dismissed

Daya Kishan Goel Vs Ramesh Chander Goel

Delhi High Court · (2016) 2 PLR 36

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A

High Courts08 Apr 2016Dismissed

Anirudh Mishra Vs Indu Mishra

Delhi High Court · (2016) 3 CivCC 719 : (2016) 4 CivilLJ 402 : (2016) 231 DLT 142 : (2016) 2 DMC 820 : (2016) 3 HLR 306 : (2016) 1 RajdhaniLR 407 : (2017) 1 RCRCivil 383

Hindu Marriage Act, 1955 - Section 24

High Courts08 Apr 2016Disposed Off

Sanjeev @ Sanjeeva Vs State (Govt of NCT of Delhi)

Delhi High Court · (2016) 6 ADDelhi 378

High Courts08 Apr 2016Dismissed

Dinesh Mishra Vs State Government of NCT Delhi and another

Delhi High Court · (2016) 229 DLT 28

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A

High Courts08 Apr 2016Allowed

Delhi Medical Association Vs Principal Secretary (Health) and Others

Delhi High Court · (2016) AIR(Delhi) 106 : (2016) 229 DLT 322 : (2017) 1 RSJ 15 : (2016) 3 SCT 359

Constitution of India, 1950 — Article 226Delhi Bharatiya Chikitsa Parishad Act, 1998 — Section 2(b), 2(h), 2(k)Drugs and Cosmetics Rules, 1945 — Rule 2(ee)

High Courts08 Apr 2016Dismissed

Amit Gupta Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2016) 6 ADDelhi 210 : (2016) 163 AIC 574 : (2016) 229 DLT 385

Delhi Municipal Corporation Act, 1957 — Section 147Delhi Stamp (Prevention of Under Valuation of Instruments) Rules, 2007 — Rule 4(1)(c)Stamp Act, 1899 — Section 47A, 75

High Courts08 Apr 2016Disposed Off

New India Insurance Co. Ltd. Vs Mahinder Kumar Gupta

Delhi High Court · (2016) 3 ACC 1 : (2016) 1 RajdhaniLR 370

High Courts08 Apr 2016Disposed Off

Sunil Kumar Tandon Vs Ghanshyam Sharma

Delhi High Court · (2016) ACD 754 : (2016) 1 RajdhaniLR 499