High Courts08 Apr 2016Dismissed
Urmila Devi Vs Kalawati and Others
Delhi High Court · (2016) 5 ADDelhi 261
Specific Relief Act, 1963 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,532 of 6,888
High Courts08 Apr 2016Dismissed
H.K. Madhia Vs Financial Commissioner & Ors.
Delhi High Court · (2016) 5 ADDelhi 453 : (2016) AIRCC 1514 : (2016) 156 DRJ 425
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Delhi Co-operative Societies Rules, 1973 — Rule 36Delhi Co-operative Societies Rules, 2007 — Rule 99
High Courts08 Apr 2016Allowed
Mohini Kohli Vs Subhash Chander Kohli
Delhi High Court · (2016) 8 ADDelhi 525 : (2016) 3 CivCC 723 : (2016) 230 DLT 665 : (2016) 156 DRJ 376
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Apr 2016Disposed Off
Smiiel Vs Deputy Commissioner of Customs
Delhi High Court · (2017) 347 ELT 20
High Courts07 Apr 2016Dismissed
Green Valley C.G.H.S. Ltd. Vs M/s. Gurcharan Singh
Delhi High Court · (2016) 5 ADDelhi 547 : (2016) 229 DLT 758 : (2016) 157 DRJ 105 : (2016) 5 RAJ 473
Arbitration and Conciliation Act, 1996 — Section 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Delhi High Court Rules and Orders — Rule 5
High Courts07 Apr 2016Allowed
CEAT LTD. Vs Central Board of Direct Taxes and Others
Delhi High Court · (2016) 4 ADDelhi 785 : (2016) 286 CurTR 225 : (2016) 383 ITR 300
Income Tax Act, 1961 — Section 10(15)(iv)(c)
High Courts07 Apr 2016Disposed Off
APPLE Inc Vs Rohit Singh and another
Delhi High Court · (2016) 2 MIPR 188 : (2016) 66 PTC 277 : (2016) 5 RAJ 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Apr 2016Disposed Off
Ishwar Singh Vs Union of India
Delhi High Court · (2016) 231 DLT 15
High Courts07 Apr 2016Allowed
Samsung India Electronics Private Limited Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2016) 230 DLT 131 : (2016) 156 DRJ 459
Constitution of India, 1950 — Article 226Delhi Value Added Tax Act, 2004 — Section 31, 32, 34
High Courts07 Apr 2016Dismissed
Municipal Corporation of Delhi Vs Shri Rajvir Singh & Ors.
Delhi High Court · (2016) 2 CLR 643 : (2016) 149 FLR 909 : (2016) LabLR 597 : (2016) LabLR 554 : (2016) 2 LLJ 569 : (2016) 3 LLN 99
Constitution of India, 1950 — Article 226
High Courts06 Apr 2016Allowed
Uttam Singh Vs State (GNCT of Delhi)
Delhi High Court · (2016) 04 DEL CK 0193
Penal Code, 1860 (IPC) - Section 363
High Courts06 Apr 2016Allowed
Jitender Bhardwaj Vs State (GNCT of Delhi)
Delhi High Court · (2016) 04 DEL CK 0192
Penal Code, 1860 (IPC) - Section 363
High Courts06 Apr 2016Dismissed
T.T. Poulose Vs Airports Authority of India
Delhi High Court · (2016) 338 ELT 497
High Courts06 Apr 2016Disposed Off
Doot Developers Pvt Ltd. (JV) Bengal Silver Spring Projects Limited Vs Union of India
Delhi High Court · (2016) 157 DRJ 65 : (2016) 5 RAJ 637
Arbitration and Conciliation Act, 1996 - Section 11
High Courts06 Apr 2016Disposed Off
Hyosung Corporation Vs Authority For Advance Rulings
Delhi High Court · (2016) 385 ITR 95
Income Tax Act, 1961 - Section 245R(2)
High Courts06 Apr 2016Allowed
Shiv Shakti Trading Company Vs Commissioner of Customs (Preventive) and another
Delhi High Court · (2016) 9 ADDelhi 471 : (2016) 229 DLT 787 : (2016) 336 ELT 415
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110(2)
High Courts06 Apr 2016Allowed
Harish Kumar and Others Vs State
Delhi High Court · (2016) 4 ADDelhi 693
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13 (1)(d), 13(2), 7
High Courts06 Apr 2016Allowed
Union Of India and Others Vs Deepaindra Kumar
Delhi High Court · (2016) 5 ADDelhi 98
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Prevention of Corruption Act, 1988 — Section 7