High Courts04 Apr 2016Dismissed
Need Foundation Vs UOI and Others
Delhi High Court · (2016) 229 DLT 31
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,534 of 6,888
High Courts04 Apr 2016Allowed
Manish Kumar Vs State and another
Delhi High Court · (2016) 4 ADDelhi 759
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 384, 506
High Courts04 Apr 2016Disposed off
Jiva Institute of Vedic Science and Culture and another Vs Raymond Bickson, Managing Director & Chief Executive Officer and Others
Delhi High Court · (2016) 5 ADDelhi 479 : (2016) 229 DLT 302 : (2016) 157 DRJ 203 : (2016) 66 PTC 482 : (2016) 5 RAJ 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2016Dismissed
State (Govt of NCT of Delhi) Vs Amit
Delhi High Court · (2016) 3 JCC 1667
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 307, 34
High Courts04 Apr 2016Dismissed
North West Sales and Marketing Ltd. and Others Vs IFCI Ltd.
Delhi High Court · (2016) 04 DEL CK 0011
Constitution of India, 1950 - Article 12, Article 226, Article 32Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(2), Section 13(3A), Section 13(4), Secti
High Courts04 Apr 2016Allowed
Dish TV India Limited Vs Government of NCT of Delhi and Others
Delhi High Court · (2016) 04 DEL CK 0010
Delhi Value Added Tax Act, 2004 - Section 32, Section 38, Section 59, Section 74, Section 74B, Section 74-B, Section 76, Section 9(9)
High Courts04 Apr 2016Allowed
Mohd. Naved and Others Vs State and Others
Delhi High Court · (2016) 04 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts04 Apr 2016Dismissed
Samay Singh Vs UOI and Others
Delhi High Court · (2016) 5 ADDelhi 565
Central Reserve Police Force Act, 1949 - Section 10, Section 11, Section 11 (1), Section 11(1), Section 9
High Courts04 Apr 2016Allowed
M/S. Symphony Ltd. Vs M/S. Summer Cool Home Appliances Pvt. Ltd. & Ors.
Delhi High Court · (2016) 4 ADDelhi 636 : (2016) 156 DRJ 410 : (2016) 66 PTC 263
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts01 Apr 2016Allowed
Parveen Ahlawat Vs State
Delhi High Court · (2016) 04 DEL CK 0195
Penal Code, 1860 (IPC) - Section 363
High Courts01 Apr 2016Allowed
Nitin Jain Vs State
Delhi High Court · (2016) 04 DEL CK 0194
Penal Code, 1860 (IPC) - Section 363
High Courts01 Apr 2016Dismissed
Bhumika Through Her Father Mohan Lal Vs The Heritage School
Delhi High Court · (2016) 232 DLT 125
Constitution of India, 1950 — Article 226
High Courts01 Apr 2016Disposed Off
Daya Enterprises Vs Commissioner of Customs (Export)
Delhi High Court · (2016) 336 ELT 73
High Courts01 Apr 2016Allowed
Babita Yadav and Others Vs Narendra Aggarwal and Others
Delhi High Court · (2016) 2 ACC 593 : (2017) ACJ 123
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts01 Apr 2016Disposed off
Gajendra Nagpal Vs Jagdeep Bhatia and Others
Delhi High Court · (2016) ACD 416 : (2016) 229 DLT 14
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2016Allowed
Krishan Chander Dass Vs State and Others
Delhi High Court · (2016) 5 ADDelhi 34
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
High Courts01 Apr 2016Dismissed
Mukesh Kumar Vs Chander Pal Singh
Delhi High Court · (2016) 4 ADDelhi 746
Evidence Act, 1872 — Section 101 to 104
High Courts01 Apr 2016Allowed
Sanjay Bhardwaj Vs State and Others
Delhi High Court · (2016) 4 ADDelhi 797
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Apr 2016Allowed
Union of India and another. Vs Suhas Chakma and another.
Delhi High Court · (2016) 5 ADDelhi 56 : (2016) 164 AIC 600 : (2016) 230 DLT 1
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19, 8(1)(f), 8(1)(h)
High Courts01 Apr 2016Dismissed
Savitri Devi Vs Gopal
Delhi High Court · (2016) 04 DEL CK 0008
Court Fees Act, 1870 - Section 7 (V)(e)Specific Relief Act, 1963 - Section 41(h)Transfer of Property Act, 1882 - Section 54