High Courts23 Feb 2018Disposed Of
Kanwal Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0565
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,263 of 6,909
High Courts23 Feb 2018Dismissed
Raju Kumar And Ors Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0564
High Courts23 Feb 2018Dismissed
Dharambir Singh Vs Director Of Education & Anr
Delhi High Court · (2018) 02 DEL CK 0563
High Courts23 Feb 2018Disposed Of
Mukesh & Ors Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0562
High Courts23 Feb 2018Disposed Of
Dr. Sonali G. Badhe Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0561
High Courts23 Feb 2018Disposed Of
Narendra Yadav Vs Indian Oil Corporation Ltd. And Ors
Delhi High Court · (2018) 02 DEL CK 0560
Constitution Of India, 1950 — Article 226, 227
High Courts23 Feb 2018Disposed Of
Manoj Kumar & Anr Vs Registrar Of Companies & Ors
Delhi High Court · (2018) 02 DEL CK 0559
Companies Act, 2013 — Section 248(2)
High Courts23 Feb 2018Disposed Of
Sanjay Kalra & Anr Vs Registrar Of Companies, NCT Of Delhi & Haryana And Ors
Delhi High Court · (2018) 02 DEL CK 0558
Companies Act, 2013 — Section 248(2)
High Courts23 Feb 2018Disposed Of
Vijay Charlu Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0557
Companies Act, 2013 — Section 164(2)(a), 248(2)
High Courts23 Feb 2018Disposed Of
Anirudh Singh Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0556
High Courts23 Feb 2018Disposed Of
Varun Makkar And Anr Vs Registrar Of Companies, NCT Of Delhi And Haryana And Anr.
Delhi High Court · (2018) 02 DEL CK 0555
Companies Act, 2013 — Section 248(2)
High Courts23 Feb 2018Partly Allowed
State Vs Naresh Jain & Ors
Delhi High Court · (2018) 02 DEL CK 0554
Indian Penal Code, 1860 — Section 120B, 489B, 489C
High Courts23 Feb 2018Dismissed
R.C. ARORA Vs SHAMMI DEWAN & ANR.
Delhi High Court · (2018) 02 DEL CK 0070
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts23 Feb 2018Dismissed
S. Vs M.K.
Delhi High Court · (2018) 02 DEL CK 0069
Hindu Marriage Act, 1955, Section 13(1) - DivorceFamily Courts Act, 1984, Section 19 - Appeal
High Courts23 Feb 2018Dismissed
IFCI LTD. Vs CEYLON BISCUIT AND OTHERS
Delhi High Court · (2018) 02 DEL CK 0068
Code of Civil Procedure, 1908, Order 47Rule 1 -Companies Act, 1956, Section 529A, Section 446(2) - Overriding preferential payments.
High Courts22 Feb 2018Dismissed
Swami Agnivesh Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0553
Indian Penal Code, 1860 — Section 153A, 295, 295A, 499, 500Indecent Representation Of Women (Prohibition) Act, 1986 — Section 4, 7Cinematograph Act, 1952 — Section 3, 4, 5A, 5A(1)(b), 5B(2)
High Courts22 Feb 2018Dismissed
Badal & Ors Vs M/S Niranjan Proptech Pvt. Ltd. & Ors
Delhi High Court · (2018) 02 DEL CK 0552
Code Of Civil Procedure, 1908 — Section 96Delhi Land Reforms Act, 1954 — Section 3(13), 33, 33(1)Delhi Municipal Corporation Act, 1957 — Section 22(1), 507
High Courts22 Feb 2018Dismissed
Pooja Tomar Vs State & Ors
Delhi High Court · (2018) 02 DEL CK 0551
Code Of Civil Procedure, 1908 — Order 41 Rule 27Indian Succession Act, 1925 — Section 383Hindu Succession Act, 1956 — Section 8
High Courts22 Feb 2018Dismissed
Suresh Kumar Lahiri Vs State Of NCT Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0550
High Courts22 Feb 2018Disposed Of
C.J. International Hotels Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2018) 02 DEL CK 0549
New Delhi Municipal Council Act, 1994 — Section 247, 254