High Courts22 Feb 2018Dismissed
M/S Pulling & Lifting Machines (P) Ltd Vs Ruskin Titus India Pvt. Limited
Delhi High Court · (2018) 02 DEL CK 0548
Companies Act, 1956 — Section 433, 433(e), 434, 439Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,264 of 6,909
High Courts22 Feb 2018Disposed Of
Fargo Estates Pvt. Ltd Vs Chief Controlling Revenue Authority Secretary (Revenue) & Divisional Commissioner And Ors
Delhi High Court · (2018) 02 DEL CK 0547
Indian Stamp Act, 1899 — Section 29(c), 40
High Courts22 Feb 2018Allowed
Master Raju Saigal Trust Vs Gift Tax Officer
Delhi High Court · (2018) 02 DEL CK 0546
Gift Tax Act, 1958 — Section 15(2), 16, 16(1)(a)
High Courts22 Feb 2018Dismissed
Maya Vs Shyam Sunder & Anr
Delhi High Court · (2018) 02 DEL CK 0545
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BEvidence Act, 1872 — Section 116
High Courts22 Feb 2018
Surjan (Deceased) Thr Lrs & Ors Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0544
Code Of Civil Procedure, 1908 — Section 151, 152, 153Land Acquisition Act, 1894 — Section 18
High Courts22 Feb 2018
M.L. Gupta Vs Aerens Gold Souk International Ltd. & Another
Delhi High Court · (2018) 02 DEL CK 0543
Code Of Civil Procedure, 1908 — Order 21 Rule 11, Order 21 Rule 11A, Order 21 Rule 11(2), Order 21 Rule 11(2)(j), Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17, Order 21 Rule 22, Order 21 Rule 30, Order 21 Rule 41
High Courts22 Feb 2018
Anand Prakash Gupta Vs Gold Cause Constructions Pvt. Ltd. & Anr
Delhi High Court · (2018) 02 DEL CK 0542
Code Of Civil Procedure, 1908 — Order 3 Rule 4, Order 9 Rule 13Specific Relief Act, 1963 — Section 28
High Courts22 Feb 2018Disposed Of
Azhar Ahmed Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0541
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts22 Feb 2018Disposed Of
Raju Chauhan Vs Lieutenant Governor And Ors
Delhi High Court · (2018) 02 DEL CK 0540
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2018Disposed Of
Rajesh Agrawal Vs GOVT. Of NCT Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0539
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11
High Courts22 Feb 2018Disposed Of
Amish Aggarwala & Ors Vs Bar Council Of Delhi
Delhi High Court · (2018) 02 DEL CK 0538
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2018Allowed
Shyam Sunder Vs Sohan Singh @ Shoban Singh
Delhi High Court · (2018) 02 DEL CK 0537
Income Tax Act, 1961 — Section 269SS, 269T
High Courts22 Feb 2018
Dunger Singh Tokas & Ors Vs UOI & Ors
Delhi High Court · (2018) 02 DEL CK 0535
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts22 Feb 2018Disposed Of
Tejal Sharma Through Natural Guardian Sneh Sharma Vs Yogesh Sharma
Delhi High Court · (2018) 02 DEL CK 0534
High Courts22 Feb 2018Allowed
Amita Dua Vs Gift Tax Officer
Delhi High Court · (2018) 02 DEL CK 0533
Wealth Tax Rules, 1957 — Rule 2(6), 11Gift Tax Act, 1957 — Section 4, 4(1), 6
High Courts22 Feb 2018Disposed Of
Anil Kumar Sharma & Other Employees And Guardian Of Students Of Bal Vikas School Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0532
Delhi School Education Rules, 1973 — Rule 57Delhi School Education Act, 1973 — Section 20
High Courts22 Feb 2018Dismissed
Shadab Khairi & Anr Vs State & Ors
Delhi High Court · (2018) 02 DEL CK 0100
Constitution Of India, 1950 — Article 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(i), 32
High Courts22 Feb 2018Allowed
THE COMMISSIONER OF INCOME TAX-IV Vs DLF COMMERCIAL DEVELOPERS LTD.
Delhi High Court · (2018) 02 DEL CK 0067
Income Tax Act, 1961, Section 263, Section 263, Section 263, Section 263, Section 80IAB, Section 80IAB
High Courts22 Feb 2018Allowed
KRISHAN KUMAR WADHWA & ORS Vs ARJUN SOM DUTT & ORS
Delhi High Court · (2018) 02 DEL CK 0066
Code of Civil Procedure, 1908, Order 12Rule 6, Order 8Rule 6
High Courts22 Feb 2018Dismissed
SWAMI AGNIVESH Vs UNION OF INDIA & ORS.
Delhi High Court · (2018) 02 DEL CK 0062
Indian Penal Code, 1860, Section 153A, Section 500, Section 295, Section 499 - Promoting enmity between different groups on grounds of religion race,