COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,265 of 6,909

High Courts22 Feb 2018Dismissed

BADAL & ORS. Vs M/s NIRANJAN PROPTECH PVT. LTD. & ORS.

Delhi High Court · (2018) 02 DEL CK 0060

Code of Civil Procedure, 1908, Section 96 -Delhi Land Reforms Act, 1954, Section 33, Section 3(13) -Delhi Municipal Corporation Act, 1957, Section 507 - Spe

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High Courts22 Feb 2018Dismissed

MAHESH CHAND MOHNANI & ANR. Vs MANOHAR BHASIN HAZOORIA

Delhi High Court · (2018) 02 DEL CK 0059

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High Courts21 Feb 2018

E.I. Du Pont De Nemours And Company & Anr Vs P. Srinivasa Rao & Ors.

Delhi High Court · (2018) 02 DEL CK 0573

Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9, Order 7 Rule 10 Order 7 Rule 11Copyright Act, 1957 — Section 2(e)

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High Courts21 Feb 2018Dismissed

Commissioner Of Income Tax, Delhi Vs M/S. MGF India Ltd

Delhi High Court · (2018) 02 DEL CK 0530

Income Tax Act, 1961 — Section 36(1)(viii), 115JA, 260ACompanies Act, 1956 — Section 211(2)

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High Courts21 Feb 2018Disposed Of

Gurpreet Singh Vs State & Anr

Delhi High Court · (2018) 02 DEL CK 0529

Negotiable Instruments Act, 1881 — Section 138

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High Courts21 Feb 2018Disposed Of

Madan Lala Vs State & Anr

Delhi High Court · (2018) 02 DEL CK 0528

Negotiable Instruments Act, 1881 — Section 138

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High Courts21 Feb 2018Disposed Of

Punam Tyagi Vs Veena Kakar & Ors

Delhi High Court · (2018) 02 DEL CK 0527

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High Courts21 Feb 2018Dismissed

Association Of School Vendors & Ors Vs Central Board Of Secondary Education & Ors

Delhi High Court · (2018) 02 DEL CK 0526

Constitution Of India, 1950 — Article 14, 19(1)(g), 19(6)Right Of Children To Free And Compulsory Education Rules, 2010 — Rule 15(b)Delhi School Education Rules, 1973 — Rule 50(ix)

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High Courts21 Feb 2018Disposed Of

UPL Limited Vs Pradeep Sharma & Anr

Delhi High Court · (2018) 02 DEL CK 0525

Patents Act, 1970 — Section 3(d), 3(e), 8, 10(4)(c), 11(1), 107, 117GInsecticides Act, 1968 — Section 9, 9(3)

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High Courts21 Feb 2018Dismissed

Ramkala Vs Delhi Development Authority

Delhi High Court · (2018) 02 DEL CK 0524

Arbitration And Conciliation Act, 1996 — Section 9, 11(5), 11(6), 34, 34(2), 37Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13Indian Contract Act, 1872 — Section 19

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High Courts21 Feb 2018Dismissed

Tinna Overseas Limited Vs Food Corporation Of India

Delhi High Court · (2018) 02 DEL CK 0523

Code Of Civil Procedure, 1908 — Section 96Delhi High Court Act, 1966 — Section 10Evidence Act, 1872 — Section 91, 92

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High Courts21 Feb 2018Disposed Of

Krishan Kumar And Ors Vs Registrar Of Companies, Nct Of Delhi And Haryana And Anr

Delhi High Court · (2018) 02 DEL CK 0522

Companies Act, 2013 — Section 248(2)

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High Courts21 Feb 2018Dismissed

Manish Anand & Ors Vs Fiitjee Ltd

Delhi High Court · (2018) 02 DEL CK 0521

Arbitration And Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(6)(a), 11(6)(b), 11(6)(c), 12(1), 12(3), 12(5), 14, 15Arbitration And Conciliation (Amendment) Act, 2015 — Section 13

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High Courts21 Feb 2018Dismissed

Sudha Gupta Vs Pnb Housing Finance Limited & Anr

Delhi High Court · (2018) 02 DEL CK 0519

Arbitration And Conciliation Act, 1996 — Section 9, 11, 11(6), 12, 12(3), 12(5), 13, 13(2), 13(4), 14, 14(1)(a), 14(2), 15(2), 17, 34Recovery Of Debts And Bankruptcy Act, 1993 — Section 17(1)

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High Courts21 Feb 2018Dismissed