High Courts26 Feb 2018Disposed Of
Inder Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2018) 02 DEL CK 0600
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,261 of 6,909
High Courts26 Feb 2018Dismissed
R P Bali & Anr Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2018) 02 DEL CK 0599
Code of Criminal Procedure, 1973 — Section 311, 313Indian Penal Code, 1860 — Section 34, 307, 325, 342
High Courts26 Feb 2018Allowed
M/S Humboldt Wedag India Private Limited Vs CIT, Circle- 3, Kolkata
Delhi High Court · (2018) 02 DEL CK 0598
Income Tax Act, 1961 — Section 263
High Courts26 Feb 2018Disposed Of
Preeti Umarao & Ors Vs Jawaharlal Nehru University & Ors
Delhi High Court · (2018) 02 DEL CK 0597
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2018Disposed Of
Dr. Ramjee Singh Vs Union Of India Through Its Secretary, Department Of Ayush, Government Of India, New Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0596
Constitution Of India, 1950 — Article 226Homeopathic Central Council Elections Rule, 1975 — Rule 28
High Courts26 Feb 2018Dismissed
Rakesh Kumar Singh Bisht Vs Bharat Sanchar Nigam Limited & Anr
Delhi High Court · (2018) 02 DEL CK 0595
Constitution Of India, 1950 — Article 14, 16
High Courts26 Feb 2018Disposed Of
Ashutosh Vashisth Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0594
High Courts26 Feb 2018Disposed Of
Balbir Singh Vs B.S.E.S Yamuna Power Ltd. And Anr
Delhi High Court · (2018) 02 DEL CK 0593
High Courts26 Feb 2018Disposed Of
Narender Kumar Vs Staff Selection Commission And Ors
Delhi High Court · (2018) 02 DEL CK 0591
High Courts26 Feb 2018Disposed Of
Dr. Ashwani Kumar Kala Vs School Management Of Hira Lal Jain Senior Secondary School And Ors
Delhi High Court · (2018) 02 DEL CK 0590
Delhi School Education Rules, 1973 — Rule 118, 120
High Courts26 Feb 2018Disposed Of
Peeyush Aggarwal Vs State (Govt Of Nct Delhi & Anr)
Delhi High Court · (2018) 02 DEL CK 0589
High Courts26 Feb 2018Allowed
Anurodh Singh Pal Vs Himanshu & Anr
Delhi High Court · (2018) 02 DEL CK 0588
High Courts26 Feb 2018Allowed
Greater Noida Industrial Development Authority Vs Union Of India And Others
Delhi High Court · (2018) 02 DEL CK 0587
Constitution Of India, 1950 — Article 243Q, 243R, 243PIncome Tax Act, 1961 — Section 2(13), 2(15), 10, 10(20), 10(46), 10(4)(a), 10(46)(b), 11, 12, 12AA, 13, 14, 194IUttar Pradesh Industrial Area Development Act, 1976 — Section 2, 3, 6, 20, 20(2)
High Courts26 Feb 2018Dismissed
Ved Ram @ Bed Ram Vs Kamlesh
Delhi High Court · (2018) 02 DEL CK 0586
Code Of Civil Procedure, 1908 — Section 96
High Courts26 Feb 2018Disposed Of
Shiya Khanna Vs State Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0585
High Courts26 Feb 2018Disposed Of
Sunil Sharma & Anr Vs Registrar Of Companies & Ors
Delhi High Court · (2018) 02 DEL CK 0584
Companies Act, 2013 — Section 248(2)
High Courts26 Feb 2018Disposed Of
Ashok Kumar Aggrawal & Anr Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0583
Companies Act, 2013 — Section 252
High Courts26 Feb 2018Dismissed
Mahendra Khandelwal Vs Gaurish Garg & Ors.
Delhi High Court · (2018) 02 DEL CK 0582
High Courts26 Feb 2018Allowed
Sunil @ Raghu & Anr Vs State
Delhi High Court · (2018) 02 DEL CK 0102
Indian Penal Code, 1860 — Section 34, 302, 363, 377, 511Code Of Criminal Procedure, 1973 — Section 313, 357, 437AEvidence Act, 1872 — Section 25
High Courts26 Feb 2018
United India Insurance Company Limited Vs Jai Parkash Tayal
Delhi High Court · (2018) 02 DEL CK 0097
Constitution of India, 1950 — Article 14, 20, 21, 136Genetic Integrity Act, 2006 — Section 2Insurance Act, 1938 — Section 34(1)