High Courts04 Feb 2026Dismissed
Pankaj Mundotiya Vs State Of Gnctd
Delhi High Court · (2026) 02 DEL CK 1616
Indian Penal Code, 1860- Section 34, 120B, 420
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 325 of 5,777
High Courts04 Feb 2026Allowed
Saurav Aggarwal Vs State (Gnct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1615
Indian Penal Code, 1860- Section 34, 406, 420Negotiable Instruments Act, 1881- Section 138
High Courts04 Feb 2026Allowed
Preeti Aggarwal Vs State (Gnct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1614
Indian Penal Code, 1860- Section 34, 406, 420Negotiable Instruments Act, 1881- Section 138
High Courts04 Feb 2026Allowed
Pinki Kumari & Ors Vs Union Of India
Delhi High Court · (2026) 02 DEL CK 1613
Code of Civil Procedure, 1908- Section 151Limitation Act, 1963- Section 5Railways Act, 1989- Section 123(c), 123(c)(2), 124A
High Courts03 Feb 2026
Bharath Singarappa Vs Union Public Service Comission & Ors.
Delhi High Court · (2026) 02 DEL CK 2565
Constitution of India-Articles 14 and 16
High Courts03 Feb 2026
Oriental Insurance Co Ltd Vs Manoj Jain & Ors
Delhi High Court · (2026) 02 DEL CK 2575
Indian Penal Code, 1860-Sections 279, 338Income Tax Act, 1961Motor Vehicles Act
High Courts03 Feb 2026
Mahaboob Sarawad Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2576
Constitution of India-Articles 14 and 21
High Courts03 Feb 2026
Union Of India & Ors. Vs (683581) Ex MWO (HFO) Anand Kumar Dwivedi
Delhi High Court · (2026) 02 DEL CK 2579
Entitlement Rules for Casualty Pensionary awards to the Armed Forces Personnel, 2008Regulations for the Medical Services of the Armed Forces, 2010-Regulation 423(a)
High Courts03 Feb 2026
Sahil Wajid Vs State & Anr.
Delhi High Court · (2026) 02 DEL CK 2424
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 480, 175, 47Code of Criminal Procedure, 1973-Section 482, 439, 82, 84, 156(3), 173(8), 50Indian Penal Code, 1860-Section 328, 381, 411, 120-B
High Courts03 Feb 2026
Municipal Corporation Of Delhi Vs M/s Ram Niwas Goel
Delhi High Court · (2026) 02 DEL CK 2830
High Courts03 Feb 2026
Navendu Agrawal Vs Mrs Vartika Goyal & Ors.
Delhi High Court · (2026) 02 DEL CK 2527
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14
High Courts03 Feb 2026
Ashok Kumar Singh & Ors. Vs Dhrub Prasad Singh
Delhi High Court · (2026) 02 DEL CK 2528
Constitution of India-Article 227
High Courts03 Feb 2026
Ashok Kumar Singh Vs Dhrub Prasad Singh
Delhi High Court · (2026) 02 DEL CK 2529
Constitution of India-Article 227
High Courts03 Feb 2026
Orient Cables (India) Limited Vs Office Of The Regional Director Northern Region Ministry Of Corporate Affairs & Ors.
Delhi High Court · (2026) 02 DEL CK 2545
Companies Act, 2013-Section 16(1)(b), 16(1)(a), Article 16(1)(a)Trade Marks Act, 1999
High Courts03 Feb 2026
Rashi Santosh Soni & Anr. Vs Rajesh Sharma & Ors.
Delhi High Court · (2026) 02 DEL CK 2548
Code of Civil Procedure, 1908
High Courts03 Feb 2026
Sushila Somani Vs Kiran Somany & Ors.
Delhi High Court · (2026) 02 DEL CK 2549
Constitution of India-Article 227
High Courts03 Feb 2026
Comptroller And Auditor General Of India & Anr. Vs Manoj Kumar
Delhi High Court · (2026) 02 DEL CK 2554
Constitution of India-Article 226, 227, 136CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(iii)CCS (Pension) Rules, 1972-Rule 38
High Courts03 Feb 2026
M/S Agarwal Associates (Promoters) Ltd Vs M/S Sharda Developers
Delhi High Court · (2026) 02 DEL CK 2672
Constitution of India-Article 227, 226Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 16, 29, 34, 37
High Courts03 Feb 2026
Chandeshwar Alias Sunil Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 02 DEL CK 2680
Indian Penal Code, 1860-Sections 328, 379, 411, 34, 75
High Courts03 Feb 2026
Amit Sharma Vs State (NCT of Delhi)
Delhi High Court · (2026) 02 DEL CK 2878
Indian Penal Code, 1860-Section 279, 304ACode of Criminal Procedure, 1973-Section 397, 313, 161