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Delhi High Court judgments

1,15,363 judgments · page 323 of 5,769

High Courts04 Feb 2026

Preeti Sharma Vs Anuj Sharma

Delhi High Court · (2026) 02 DEL CK 2419

Code of Criminal Procedure, 1973-Section 125, 127, 127(1)Hindu Marriage Act, 1955-Sections 13(1)(i-a), 13(1)(iii), 13(1)(i-b)Chartered Accountants Act, 1949
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High Courts04 Feb 2026

Ateet Jain Vs Chhavi Jain

Delhi High Court · (2026) 02 DEL CK 2422

Protection of Women from Domestic Violence Act, 2005-Section 2(a), 3, 12, 23, 29Code of Criminal Procedure, 1973-Section 125, 125(4)Hindu Marriage Act, 1955-Section 24
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High Courts04 Feb 2026Allowed

Ravi Kumar Meena Vs State Of NCT Of Delhi

Delhi High Court · (2026) 02 DEL CK 2431

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Code of Criminal Procedure, 1973-Section 374, 313, 428, 161Indian Penal Code, 1860-Section 307, 34, 324, 326
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High Courts04 Feb 2026Allowed

Sahil Arsh Vs National Medical Commission & Ors.

Delhi High Court · (2026) 02 DEL CK 2451

Graduate Medical Education Regulation, 2023-Regulation 18National Medical Commission Act, 2019-Section 2(w), 3, 16, 24, 57, 57(2)(h), (i), (j), (k), (o), (p), (q), (r), (s)Right to Information Act, 2005
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High Courts04 Feb 2026

Kanchan Kumar Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 02 DEL CK 2465

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Sections 10, 18, 27Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019-Chapter V, Clause 5.1
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High Courts04 Feb 2026

State (NCT Of Delhi) Vs Miraj @ Imraj

Delhi High Court · (2026) 02 DEL CK 2522

Indian Penal Code, 1860-Sections 376, 354(D), 506, 354-D, 376(2)(i)Protection of Children from Sexual Offences Act, 2012-Sections 4, 12, 11, 3(a), 2(d)Cr.P.C-Section 164
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High Courts04 Feb 2026

Mantram @ Mantra @ Sonu Vs State Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 2790

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 395/396Indian Penal Code, 1860-Section 363, 366, 376, 376(2)(i), 376(3), 506Protection of Children from Sexual Offences Act, 2012-Section 6, 29 and 30, 42, Rule 33(8)
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High Courts04 Feb 2026

Ms Sonia Randev Vs Ms Pragya Madan & Ors.

Delhi High Court · (2026) 02 DEL CK 2331

Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(a), XII Rule 6, XLIIIDelhi High Court Rules, 2018-Section 10Transfer of Property Act, 1882-Section 54
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