High Courts05 Feb 2026
Rafeeque Ahmed Vs Directorate Of Health Services GNCTD
Delhi High Court · 2024 INSC 262
Industrial Disputes Act, 1947-Section 2(oo)(bb), 17B
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Delhi High Court judgments
1,15,193 judgments · page 322 of 5,760
High Courts05 Feb 2026
M/S Supreme Infrastructure India Ltd. Vs Engineer-In-Chief, Army Hq
Delhi High Court · (2026) 02 DEL CK 2303
High Courts05 Feb 2026
Sachin Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2370
Contempt of Courts Act, 1971-Section 19Constitution of India-Article 136
High Courts05 Feb 2026
Hitik Malhan Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2749
Constitution of India-Article 226
High Courts05 Feb 2026
Jones Lang Lasalle Building Operations Private Limited Vs Techpark Maintenance Services Private Limited
Delhi High Court · (2026) 02 DEL CK 2751
Arbitration and Conciliation Act, 1996-Section 8, 11(6), 16, 20, 21, 30, 31, 31(3), 31(7), 31(7)(a), 31A, 34, 37, 43, 43(1)Limitation Act, 1963-Section 14(2), Article 55Interest Act, 1978-Section 2(b)
High Courts05 Feb 2026
Devyanshu Suryavanshi & Ors. Vs Staff Selection Commission & Anr.
Delhi High Court · 2025 INSC 714
Constitution of India-Articles 226, 227
High Courts05 Feb 2026
M/S Dusters Total Solutions Services Pvt. Ltd Vs All India Institute Of Medical Sciences, New Delhi
Delhi High Court · (2026) 02 DEL CK 2808
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 9, 34, 37Indian Contract Act, 1872-Section 73, 74Contract Labour (Regulation & Abolition) Act, 1970-Section 21(4)
High Courts05 Feb 2026
Ravinder Rana Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2101
High Courts05 Feb 2026
State Nct Of Delhi Vs Asha Kaur
Delhi High Court · (2026) 02 DEL CK 2098
NDPS Act-Section 21/25/29
High Courts05 Feb 2026Allowed
Prashant Kumar Jha Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2095
IPC-Section 354D
High Courts05 Feb 2026
Renaissance Buildcon Company Pvt. Ltd. & Ors. Vs Tarjinder Kumar Bansal & Ors.
Delhi High Court · (2026) 02 DEL CK 1938
Contempt of Courts Act, 1971-Section 10Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 9(1), 17, 17(1), 17(2), 27, 27(5), 36
High Courts05 Feb 2026
Twinkle Vinayak Vs Vishal Verma
Delhi High Court · (2026) 02 DEL CK 1969
Code of Civil Procedure, 1908-Section 151Constitution of India-Article 21
High Courts05 Feb 2026Disposed Of
Mohd Shabbir Vs S.K Singh & Ors.
Delhi High Court · (2026) 02 DEL CK 2257
DMC Act, 1957-Section 343, 344, 344(2), 466-A, 345-AIndian Registration Act, 1908
High Courts05 Feb 2026
M/s Jia Lal Kishori Lal Private Limited Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2270
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 7 Rule 7(d), 7 Rule 9, 7 Rule 12, 7 Rule 14, 10Limitation Act, 1963-Section 18, Article 18, 55, 113Penal Code-Chapter XI
High Courts05 Feb 2026Allowed
Central Bureau Of Investigtation Vs Ashok Kumar Raheja
Delhi High Court · (2026) 02 DEL CK 1628
Code of Criminal Procedure, 1973- Section 91, 173, 207, 208, 227, 229, 233, 243, 173, 482Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 – Section 13(1)(d), 13(2)
High Courts05 Feb 2026Disposed Of
Ravinder Rana Vs Union Of India & Ors
Delhi High Court · (2026) 02 DEL CK 1627
High Courts05 Feb 2026Dismissed
State Nct Of Delhi Vs Asha Kaur
Delhi High Court · (2026) 02 DEL CK 1626
Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21, 25, 29
High Courts05 Feb 2026Allowed
Prashant Kumar Jha Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2026) 02 DEL CK 1625
Indian Penal Code, 1860- Section 354D
High Courts05 Feb 2026Dismissed
Smt Chanda Devi & Ors Vs Union Of India
Delhi High Court · (2026) 02 DEL CK 1624
Railway Claims Tribunal Act, 1987- Section 23Railways Act,1989- Section 123(c), 124A
High Courts05 Feb 2026Disposed Of
Shubham Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2026) 02 DEL CK 1623