Code of Civil Procedure, 1908-Order XXXVII Rule 3(7), XXXVII Rule 3(5), XXXVII Rule 3(6), XXXVII, Section 151Commercial Courts Act, 2015-Section 12ALimitation Act, 1963-Section 5

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High Courts06 Feb 2026

Union Of India & Ors. Vs 626096 MWO Pramoda Kumar Nayak Retd

Delhi High Court · (2026) 02 DEL CK 2293

Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008

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High Courts06 Feb 2026Allowed

Ankit Lakra Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1649

Indian Penal Code, 1860- Section 376Protection of Children from Sexual Offences Act, 2012- Section 6

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High Courts06 Feb 2026Allowed

Wasim Khan Vs State Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1648

Indian Penal Code, 1860- Section 34, 411Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21(b)

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High Courts06 Feb 2026Dismissed

Man Singh Vs UOI & Ors

Delhi High Court · (2026) 02 DEL CK 1647

Constitution of India, 1950-Article 226

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High Courts06 Feb 2026Dismissed

Hala Kamel Zabal Vs Arya Trading Ltd & Ors. & Ors

Delhi High Court · (2026) 02 DEL CK 1646

Arbitration and Conciliation Act, 1996- Section 4, 9, 10, 11, 11(2), 11(5), 11(6), 11(9), 12(5), 16, 34, 34(2)(b)(ii), 34(2)(a)(v)

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High Courts06 Feb 2026Dismissed

Prerna Gupta Vs Registrar General Of Delhi High Court

Delhi High Court · (2026) 02 DEL CK 1645

Constitution of India, 1950-Article 226Delhi Judicial Services Rules, 1970- Rule 15, 18

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High Courts06 Feb 2026Disposed Of

Amit Chaturvedi Vs Central Bureau Of Investigation

Delhi High Court · (2026) 02 DEL CK 1644

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 430Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 120B, 302, 406, 409, 420, 471

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High Courts06 Feb 2026Disposed Of

Sumit Chaturvedi Vs Central Bureau Of Investigation

Delhi High Court · (2026) 02 DEL CK 1643

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 430Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 120B, 302, 406, 409, 420, 471

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High Courts06 Feb 2026Disposed Of

Sanjay Chaturvedi Vs Central Bureau Of Investigation

Delhi High Court · (2026) 02 DEL CK 1642

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 430Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 120B, 302, 406, 409, 420, 471

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High Courts06 Feb 2026Disposed Of

Parvin Juneja Vs Central Bureau Of Investigation

Delhi High Court · (2026) 02 DEL CK 1641

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 430Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 120B, 302, 406, 409, 420, 471

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