High Courts04 Feb 2026Partly Allowed

Ashok Hotel (A Unit Of ITDC) Vs Mukesh Kumar

Delhi High Court · (2026) 02 DEL CK 2741

Constitution of India-Articles 226 and 227Industrial Disputes Act, 1947-Section 10(1)(a), 12(5), 25F, 17BITDC Recruitment, Promotion and Seniority Rules, 2010
High Courts04 Feb 2026Dismissed

Ms. Saroj Bala (Adv.) Vs State Govt Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1619

Code of Criminal Procedure, 1973- Section 251, 311, 313, 319, 378, 378(1), 482Indian Penal Code, 1860- Section 34, 147, 149, 425, 499, 503, 505, 509Prevention of Damage to Public Property Act, 1984- Section 3
High Courts04 Feb 2026Dismissed

Savitri Vs State Of Delhi

Delhi High Court · (2026) 02 DEL CK 1618

Bharatiya Nyaya Sanhita, 2023 - Section 95, 112Delhi Excise Act 2009- Section 33Juvenile Justice (Care & Protection of Children) Act 2015- Section 78