COURT ARCHIVE

Delhi High Court judgments

1,15,525 judgments · page 327 of 5,777

High Courts03 Feb 2026

Union Of India Through Ministry Of Defecne Vs Naik Dilwar Singh (Retired)

Delhi High Court · (2026) 02 DEL CK 1953

Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008

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High Courts03 Feb 2026

Varun Kumar Singh Vs State (Sho Rajinder Nagar)

Delhi High Court · (2026) 02 DEL CK 1978

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 363, 366A, 376POCSO Act, 2012-Section 4, 6, 29

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High Courts03 Feb 2026

Hanumant Lal Patel & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 1990

Constitution of India-Article 226, 227, 32Civil Services Examination Rules, 2023-Part B of Section III

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High Courts03 Feb 2026

Yangtze Memory Technologie Co Ltd Vs Union Of India & Anr.

Delhi High Court · (2026) 02 DEL CK 2295

Indian Patents Act, 1970-Section 11B, 10(5), 10(4)(c), 16, 16(1), 16(3), 59, 2(1)(j), 43, 43(1)Indian Patent Rules, 2003-Rules 138/137

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High Courts03 Feb 2026

Union Of India & Ors. Vs Ex Sgt Ajay Khurana

Delhi High Court · (2026) 02 DEL CK 2296

Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008

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High Courts03 Feb 2026Dismissed

Yangtze Memory Technologie Co Ltd Vs Union Of India & Anr

Delhi High Court · (2026) 02 DEL CK 1621

Indian Patents Act, 1970- Section 10(4)(c), 10(5), 11B, 16, 16(1), 16(3), 43, 59

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High Courts03 Feb 2026Dismissed

Ashok Kumar Singh & Ors. Vs Dhrub Prasad Singh

Delhi High Court · (2026) 02 DEL CK 1612

Constitution of India, 1950-Article 227

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High Courts03 Feb 2026Allowed

Cottage Industries Exposition Ltd. Vs Dinesh Dayal & Ors.

Delhi High Court · (2026) 02 DEL CK 1611

Civil Procedure Code, 1908- Section 34, Order 13A, Order 13A Rule 3Transfer of Property Act, 1882- Section 106

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High Courts03 Feb 2026Dismissed

M/s L And D JV Vs Container Corporation Of India Ltd

Delhi High Court · (2026) 02 DEL CK 1610

Civil Procedure Code, 1908- Order 41 Rule 1Arbitration and Conciliation Act, 1996- Section 34

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High Courts03 Feb 2026Disposed Of

M/s Agarwal Associates (Promoters) Ltd Vs M/s Sharda Developers

Delhi High Court · (2026) 02 DEL CK 1609

Constitution of India, 1950-Article 226, 227Civil Procedure Code, 1908- Section 151,Arbitration and Conciliation Act, 1996- Section 16, 29, 34, 37

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High Courts03 Feb 2026Dismissed

Sahil Wajid Vs State Govt. Of Nct Of Delhi And Anr

Delhi High Court · (2026) 02 DEL CK 1608

Constitution of India, 1950-Article 22, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 47, 175, 480, 528Code of Criminal Procedure, 1973- Section 50, 82, 84, 156(3), 173(8), 439, 482

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High Courts03 Feb 2026Disposed Of

Rajeev Gupta & Anr. Vs M/s Fashion Makers Group

Delhi High Court · (2026) 02 DEL CK 1607

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 349Code of Criminal Procedure, 1973- Section 267Indian Penal Code, 1860- Section 174

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High Courts03 Feb 2026Allowed

Amit Gulia Vs State Govt Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1606

Maharashtra Control of Organised Crime Act, 1999- Section 3(1), 3(4)

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High Courts03 Feb 2026Allowed

Rahul Vs Union Of India

Delhi High Court · (2026) 02 DEL CK 1605

Railways Act, 1989- Section 123(c)(2), 124A, 124A(d)

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High Courts03 Feb 2026Allowed

Comptroller And Auditor General Of India & Anr Vs Manoj Kumar

Delhi High Court · (2026) 02 DEL CK 1604

Constitution of India, 1950-Article 136, 226, 227Central Civil Services (Conduct) Rules, 1964- Rule 3(1)(i), 3(1)(iii)Central Civil Services (Pension) Rules, 1972- 19(1)(ii), 38

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High Courts03 Feb 2026Disposed Of

Oriental Insurance Co Ltd Vs Manoj Jain & Ors

Delhi High Court · (2026) 02 DEL CK 1603

Indian Penal Code, 1860- Section 279, 338

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High Courts03 Feb 2026Disposed Of

Chandeshwar Alias Sunil Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1602

Indian Penal Code, 1860- Section 34, 75, 328, 379, 411

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High Courts03 Feb 2026Disposed Of

Varun Kumar Singh Vs State (Sho Rajinder Nagar)

Delhi High Court · (2026) 02 DEL CK 1601

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Code of Criminal Procedure, 1973- Section 161, 164Indian Penal Code, 1860- Section 363, 366A, 376

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High Courts03 Feb 2026Disposed Of

Amit Sharma Vs State ( Nct Of Delhi)

Delhi High Court · (2026) 02 DEL CK 1600

Code of Criminal Procedure, 1973- Section 161, 313, 397Indian Penal Code, 1860- Section 279, 304A

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High Courts03 Feb 2026Dismissed

Navendu Agrawal Vs Mrs Vartika Goyal & Ors

Delhi High Court · (2026) 02 DEL CK 1597

Constitution of India, 1950-Article 227Civil Procedure Code, 1908- Order 7 Rule 14

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