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Delhi High Court judgments

1,15,525 judgments · page 329 of 5,777

High Courts02 Feb 2026

Manoj Kumar Vs C.B.I.

Delhi High Court · (2026) 02 DEL CK 2797

Prevention of Corruption Act, 1947-Section 27, 7, 13(1)(d) read with 13(2), 20Code of Criminal Procedure, 1973-Section 374, 207, 313, 232, 170, 161, 162(1)Evidence Act-Section 145
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High Courts02 Feb 2026

Ashok Kumar @ Ak Vs State

Delhi High Court · (2026) 02 DEL CK 2692

Code of Criminal Procedure, 1973-Section 374(2), 313, 232Protection of Children from Sexual Offences Act, 2012-Section 6, 10, 5Indian Penal Code, 1860-Section 376 (2) (f) and (i), 354
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High Courts02 Feb 2026

Suresh Sharma Vs Krishan Lal Thukral

Delhi High Court · (2026) 02 DEL CK 2388

Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rules 1 and 2, XXXIX Rule 3, XXXIX Rule 4Commercial Courts Act-Section 12ATrade Marks Act, 1999
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High Courts02 Feb 2026

Richa Soni Vs Utkarsh Soni

Delhi High Court · (2026) 02 DEL CK 2804

Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order IX Rule 13, Section 151Hindu Marriage Act, 1955-Section 9
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