High Courts25 Mar 2026
Ravinder Kumar Jain Vs Delhi Development Authority & Ors.
Delhi High Court · (2026) 03 DEL CK 2275
Contempt of Courts Act, 1971
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 234 of 5,748
High Courts25 Mar 2026Disposed Of
Shri Gian Chand Ralhan Vs Shri Gurvinder Singh Bakshi
Delhi High Court · (2026) 03 DEL CK 0587
Constitution of India, 1950- Article 228
High Courts25 Mar 2026Disposed Of
Parul Bawa Vs Sh. Mohit Gandhi
Delhi High Court · (2026) 03 DEL CK 0586
Constitution of India, 1950- Article 227
High Courts25 Mar 2026Disposed Of
M/s Mag Filters And Equipments Pvt Ltd Vs M/s Three Aces Global Logistics Pvt Ltd
Delhi High Court · (2026) 03 DEL CK 0585
Constitution of India, 1950- Article 227
High Courts25 Mar 2026Disposed Of
P K Varun Vs Punjab National Bank
Delhi High Court · (2026) 03 DEL CK 0584
Constitution of India, 1950- Article 226, 300APayment of Gratuity Act, 1972- Section 4(6)
High Courts25 Mar 2026Disposed Of
Manish Goyal Vs Gagan Preet Singh & Anr.
Delhi High Court · (2026) 03 DEL CK 0583
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141, 141(1)
High Courts25 Mar 2026Disposed Of
Manish Goyal Vs Harleen Kaur Sachdeva & Anr
Delhi High Court · (2026) 03 DEL CK 0582
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141, 141(1)
High Courts25 Mar 2026Disposed Of
Manish Goyal Vs S P Realtors
Delhi High Court · (2026) 03 DEL CK 0581
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141, 141(1)
High Courts25 Mar 2026Dismissed
Gudepu Nageshwar Rao Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0580
Narcotic Drugs And Psychotropic Substances Act, 1985- Section 20, 29
High Courts25 Mar 2026Allowed
Shubham Sharma Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 0579
Bharatiya Nyaya Sanhita, 2023- Section 64(2), 89, 351(2)
High Courts25 Mar 2026Allowed
Mohd Sultan Alam Vs State (Nct Of Delhi)
Delhi High Court · (2026) 03 DEL CK 0578
Bharatiya Nyaya Sanhita, 2023- Section 64(1), 351(2)
High Courts25 Mar 2026Allowed
Mohd. Mustikim Ansari Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0577
High Courts25 Mar 2026Dismissed
Umesh Devi Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0576
Indian Penal Code, 1860- Section 34, 147, 148, 149, 302, 307Arms Act, 1959- Section 25, 27
High Courts25 Mar 2026Dismissed
Bablu Vs State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0575
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1)Arms Act, 1959- Section 25, 27
High Courts25 Mar 2026Allowed
Parth Vs State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0574
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 105, 333
High Courts25 Mar 2026Dismissed
State Vs Kuldeep
Delhi High Court · (2026) 03 DEL CK 0573
Code of Criminal Procedure, 1973- Section 161, 164, 313, 378, 386Indian Penal Code, 1860- Section 342, 363, 366, 376, 506Protection of Children from Sexual Offences Act, 2012- Section 4
High Courts25 Mar 2026Allowed
Smt. Bindu Sharma Vs Kapil Sud And Anr
Delhi High Court · (2026) 03 DEL CK 0572
Code of Civil Procedure, 1908- Section 151, Order 6 Rule 17Delhi High Court Act, 1966- Section 10
High Courts25 Mar 2026Dismissed
Pradeep Batra Vs Kuldip Singh Verma
Delhi High Court · (2026) 03 DEL CK 0571
Code of Civil Procedure, 1908- Section 96, Order 7 Rule 11, Order 41 Rule 1, Order 41 Rule 2Delhi High Court (Original Side) Rules, 2018- Section 10Specific Relief Act, 1963-Section 16(b), 16(c)
High Courts25 Mar 2026Allowed
State (Nct Of Delhi) Vs Sweety
Delhi High Court · (2026) 03 DEL CK 0570
Constitution of India, 1950- Article 142Code of Criminal Procedure, 1973- Section 235(2), 357(1), 357A(3), 357A(5), 428Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61, 103(1), 313(3), 318, 351
High Courts25 Mar 2026Disposed Of
Hanuman Prasad Sharma @ H.P. Sharma Vs J. Mithyleshwar
Delhi High Court · (2026) 03 DEL CK 0569
Code of Civil Procedure, 1908- Section 21, Order 7 Rule 10