High Courts24 Mar 2026

Sheetal Yadav @ Koyal Vs Swapnil Yadav @ Sonu & Ors.

Delhi High Court · (2026) 03 DEL CK 2137

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a) to (f), VII Rule 11(d), 7 Rule 11, X, 10Delhi Land Reforms Act, 1954-Section 3(13), 23, 24, 48, 52, 50, 50(a), 185, 185(1)Hindu Succession Act, 1956
High Courts24 Mar 2026

Navdeep @ Sonu Vs State (NCT Of Delhi)

Delhi High Court · (2026) 03 DEL CK 2126

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code, 1860-Section 377, 34, 71Protection of Children from Sexual Offences, 2012-Section 3(a), 5(g), 5(l), 6, 42
High Courts24 Mar 2026

Arjun Vs Lalit Kumar

Delhi High Court · (2026) 03 DEL CK 2158

Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 11