High Courts25 Mar 2026

State (NCT Of Delhi) Vs Sweety

Delhi High Court · (2026) 03 DEL CK 2073

Code of Criminal Procedure, 1973-Section 235(2), 428, 357(1), 357A(3), 357A(5)IPC-Section 109, 376, 366, 506 (Part II), 323, 120-B, 302, 307, 326, 324Criminal Law (Amendment) Act, 2013
High Courts25 Mar 2026

P K Varun Vs Punjab National Bank

Delhi High Court · (2026) 03 DEL CK 2049

Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations, 1977-Regulation 6, 6(3), 6(17), 6(21), 19Constitution of India-Article 226, 300APayment of Gratuity Act, 1972-Section 4(6)
High Courts25 Mar 2026

State Vs Kuldeep

Delhi High Court · (2026) 03 DEL CK 2066

Indian Penal Code, 1860-Section 363, 366, 342, 376, 506Code of Criminal Procedure, 1973-Section 161, 164, 313, 378, 386Protection of Children from Sexual Offences Act, 2012-Section 4
High Courts25 Mar 2026

Delhi Police & Anr. Vs Sudheer Kumar

Delhi High Court · (2026) 03 DEL CK 2057

Motor Vehicles Act, 1988-Section 14, 15, 15(1), 15(3), 15(4), 8(3), 8(4), 19 to 23Central Motor Vehicles Rules, 1989-Rule 6Motor Vehicles (Amendment) Act, 2019