High Courts28 Jul 2022Disposed Of

Salma Tyagi Vs State

Delhi High Court · (2022) 07 DEL CK 0112

Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts25 Jul 2022

Directorate General Of Trade Remedies & Anr. Vs Jindal Saw & Anr

Delhi High Court · (2022) 07 DEL CK 0106

Customs Tariff (Identification, Assessment And Collection Of Anti-Dumping Duty On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 4, 4(a), 4(b), 4(c)(i), 4(c)(ii), 4(d), 4(d)(i), 4(d)(ii), 4(e), 5(1), 5(3), 5(3)(a), 5(3)(b), 5(4), 12(1), 13, 15, 15(1)(i), 15(1)(ii), 17, 17(1)(a)(i), 17(1)(a)(ii), 17(1)(a)(iii), 17(1)(a)(iv), 17(1)(b), 17(2), 18, 18(1), 23, 23(1A), 23(1B)Customs Act, 1962 — Section 129D(5), 130, 130(1), 130(2), 130E, 130E(b)Customs Tariff Act, 1975 — Section 3, 8B, 9A, 9A(1), 9A(1)(a), 9A(1)(b), 9A(1)(c), 9A(5), 9A(6), 9A(8), 9C
High Courts22 Jul 2022Dismissed

Ombir Singh Vs State

Delhi High Court · (2022) 07 DEL CK 0104

Code Of Criminal Procedure, 1973 — Section 313, 374, 482Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 27
High Courts22 Jul 2022Disposed Of

Mona Vs State Nct Of Delhi

Delhi High Court · (2022) 07 DEL CK 0102

Indian Penal Code, 1860 — Section 34, 302, 394, 397Code Of Criminal Procedure, 1973 — Section 439