High Courts04 Aug 2022
Vatech Global Co Ltd Vs Unicorn Denmart Ltd & Ors
Delhi High Court · (2022) 08 DEL CK 0022
Code Of Civil Procedure, 1908 — Order 29 Rule 1, Order 6 Rule 14, Order 6 Rule 15, Order 41 Rule 27(1)(b)
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Delhi High Court judgments
1,38,161 judgments · page 2,199 of 6,909
High Courts03 Aug 2022Dismissed
Suleman Vs State (Nct Of Delhi)
Delhi High Court · (2022) 08 DEL CK 0024
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 167, 167(2), 167(2)(a)(i), 173(2)Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20(4)(bb), 21, 29, 36A(4), 37
High Courts03 Aug 2022Dismissed
Dinesh Kumar Vs University Of Delhi & Ors.
Delhi High Court · (2022) 08 DEL CK 0004
Constitution Of India, 1950 — Article 32, 226Industrial Disputes Act, 1947 — Section 2(j), 2(s)Code Of Civil Procedure, 1908 — Section 11
High Courts02 Aug 2022
Sona BLW Precision Forgings Ltd Vs Sonae EV Private Limited
Delhi High Court · (2022) 08 DEL CK 0051
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 29(2)(b), 29(3), 29(5)Companies Act, 1956 — Section 20
High Courts02 Aug 2022Disposed Of
Shakarpur Slum Union Vs DDA And Ors
Delhi High Court · (2022) 08 DEL CK 0048
Constitution Of India, 1950 — Article 14, 226Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(f), 2(g), 3, 9, 10, 10(1), 10(3), 11, 12Railways Act, 1989 — Section 2(31), 20(o), 147
High Courts02 Aug 2022Dismissed
Rajesh Kumar Singh Vs Union Of India Thr Its Chairman & Ors
Delhi High Court · (2022) 08 DEL CK 0023
High Courts02 Aug 2022Dismissed
Ravi Kant Sinha Vs Jawaharlal Nehru University
Delhi High Court · (2022) 08 DEL CK 0013
High Courts02 Aug 2022Dismissed
N.D. Tyagi Vs Power Finance Corporation Ltd. And Ors
Delhi High Court · (2022) 08 DEL CK 0012
Constitution Of India, 1950 — Article 226Madhya Pradesh Civil Services (CCA) Rules, 1966 — Rule 20Companies Act, 2013 — Section 2(47), 4, 4(3), 31, 212, 212(5), 214, 338
High Courts02 Aug 2022Disposed Of
Mandrai Sarika Rajesh Vs Central Reserve Police Force And Ors
Delhi High Court · (2022) 08 DEL CK 0011
High Courts02 Aug 2022Disposed Of
Raj Kumar Vs Union Of India & Ors
Delhi High Court · (2022) 08 DEL CK 0010
High Courts02 Aug 2022Dismissed
Kanwal Nain Singh Mokha Vs Rekha Khurana
Delhi High Court · (2022) 08 DEL CK 0009
Code Of Criminal Procedure, 1973 — Section 215, 482Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 135, 136, 137, 138
High Courts02 Aug 2022Allowed
Hemant Verma Vs M/S Daina Techno Solutions Pvt. Ltd.
Delhi High Court · (2022) 08 DEL CK 0008
Constitution Of India, 1950 — Article 136, 141, 142, 144, 227Code Of Civil Procedure, 1908 — Order 5 Rule 1(1), Order 8 Rule 1, Order 8 Rule 10Limitation Act, 1963 — Section 5, 12, 13, 14, 15
High Courts02 Aug 2022Dismissed
Neelam Chauhan Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2022) 08 DEL CK 0007
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 41, 41A, 82, 88, 161, 170, 204, 209, 436A, 438, 440
High Courts02 Aug 2022Disposed Of
C P Trivedi Vs Union Of India And Ors.
Delhi High Court · (2022) 08 DEL CK 0006
High Courts02 Aug 2022Disposed Of
South Asian Stocks Limited Vs Assistant Commissioner Of Income Tax Circle22(2) Delhi & Anr.
Delhi High Court · (2022) 08 DEL CK 0005
Income Tax Act, 1961 — Section 142(1), 143(3), 144B, 148, 148A(b), 148A(d)
High Courts01 Aug 2022Dismissed
D.C. Narnolia Vs Canara Bank And Ors
Delhi High Court · (2022) 08 DEL CK 0021
Constitution Of India, 1950 — Article 226, 227
High Courts01 Aug 2022Dismissed
Meet Malhotra Vs Union Of India & Ors
Delhi High Court · (2022) 08 DEL CK 0020
Constitution Of India, 1950 — Article 21Arms Rules, 2016 — Rule 2(19), 5, 11, 36, 37, 37(3), 37(4), 38, 39, 40, 42, 43, 44Arms Act, 1959 — Section 2(a), 3, 3(2), 3(3), 4, 5, 6, 10, 12, 12(2), 13, 14, 17, 41, 52(2)
High Courts01 Aug 2022Dismissed
Esl Steel Limited & Anr Vs Union Of India & Anr.
Delhi High Court · (2022) 08 DEL CK 0019
Constitution Of India, 1950 — Article 14Coal Mines (Special Provisions) Rules, 2015 — Rule 8(4), 14Coal Mines (Special Provisions) Act, 2015 — Section 16
High Courts01 Aug 2022Dismissed
Trident Infosol Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2022) 08 DEL CK 0018
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227
High Courts01 Aug 2022Disposed Of
Kulbir Sahi Vs Union Of India & Anr
Delhi High Court · (2022) 08 DEL CK 0017
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 94, 151, 157, Order 39 Rule 1, Order 39 Rule 2