High Courts16 Aug 2022Disposed Of
Lt Col Omendra Chauhan Vs Unon Of India Through Its Secretary (Defence Production) & Ors
Delhi High Court · (2022) 08 DEL CK 0065
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,197 of 6,909
High Courts08 Aug 2022Disposed Of
Baleshwar Gahlot Vs Ritu Gahlot
Delhi High Court · (2022) 08 DEL CK 0069
High Courts08 Aug 2022
Sun Pharma Laboratories Ltd Vs Dabur India Ltd. & Anr
Delhi High Court · (2022) 08 DEL CK 0068
Trade Marks Rules, 2002 — Rule 50, 50(2), 50(3)Trade Marks Rules, 2017 — Rule 45, 46, 48Trade Marks Act, 1999 — Section 21, 21(1), 21(2), 91, 131
High Courts08 Aug 2022Disposed Of
Delhi Technological University Vs B S Rawat
Delhi High Court · (2022) 08 DEL CK 0067
Constitution Of India, 1950 — Article 226Delhi Technological University Act, 2009 — Section 13, 22, 23(2)(ix), 23(3)(f), 53
High Courts08 Aug 2022Dismissed
National Insurance Company Limited Vs M/S Digital World & Anr
Delhi High Court · (2022) 08 DEL CK 0066
Arbitration And Conciliation Act, 1996 — Section 34, 37(1)(c)Insurance Act, 1938 — Section 64UM
High Courts08 Aug 2022
Anu Gupta Vs Vijay Gupta & Ors.
Delhi High Court · (2022) 08 DEL CK 0064
Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Order 37, Order 12 Rule 6Limitation Act, 1963 — Section 27
High Courts08 Aug 2022Disposed Of
Mohd. Sadab Khan Vs State Govt.Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 08 DEL CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 506
High Courts08 Aug 2022Disposed Of
Santosh Kumar Sharma Vs Union Of India & Ors.
Delhi High Court · (2022) 08 DEL CK 0062
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts08 Aug 2022Dismissed
Narinder Kumar Govil Vs M K Govil & Ors
Delhi High Court · (2022) 08 DEL CK 0061
Indian Succession Act, 1925 — Section 59, 63
High Courts08 Aug 2022Dismissed
Sanjay Sarin Vs Authorised Officer, Canara Bank & Ors.
Delhi High Court · (2022) 08 DEL CK 0060
Constitution Of India, 1950 — Article 226Insolvency And Bankruptcy Code, 2016 — Section 30(2), 30(4), 31, 31(1), 33(3), 238Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 17
High Courts08 Aug 2022Dismissed
Ravinder Kumar Sharma Vs Rama Kant Mishra
Delhi High Court · (2022) 08 DEL CK 0059
Code Of Civil Procedure, 1908 — Section 12, 96, Order 13(2), Order 18 Rule 17
High Courts08 Aug 2022
Ashwani Chawla Vs State & Anr.
Delhi High Court · (2022) 08 DEL CK 0057
Companies (Court) Rules, 1959 — Rule 24, 130Companies Act, 2013 — Section 270, 271, 272, 273, 273(1)(c), 279, 279(1)Indian Penal Code, 1860 — Section 120B, 420
High Courts08 Aug 2022Dismissed
State Bank Of India Vs V.K. Bakshi
Delhi High Court · (2022) 08 DEL CK 0056
Industrial Disputes Act, 1947 — Section 10, 11ANegotiable Instruments Act, 1881 — Section 138, 141
High Courts08 Aug 2022Disposed Of
M/S China Construction Sausum India Pvt. Ltd Vs Deputy Commissioner Of Income Tax Central Circle-17, Delhi & Ors
Delhi High Court · (2022) 08 DEL CK 0055
Income Tax Act, 1961 — Section 220(6), 226(3)
High Courts08 Aug 2022Dismissed
Union Of India And Ors. Vs Mahabir Dixit And Ors
Delhi High Court · (2022) 08 DEL CK 0054
Constitution Of India, 1950 — Article 136, 309Central Soil And Materials Research Station, New Delhi, Group "A" posts Recruitment Rules, 2010 — Rule 6(9)Central Soil And Material Research Station , New Delhi (Group A) posts Recruitment Rules, 1983 — Rule 5(2), 5(3), 5(4)
High Courts08 Aug 2022Allowed
M/S JBM Electric Vehicles Private Limited Vs Union Of India & Anr
Delhi High Court · (2022) 08 DEL CK 0043
Constitution Of India, 1950 — Article 14, 136, 298General Financial Rules, 2017 — Rule 151, 175, 175(1), 175(2)
High Courts08 Aug 2022Allowed
Vinod Kumar Kila Vs C B I
Delhi High Court · (2022) 08 DEL CK 0042
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 164, 315, 319, 397(2), 482Indian Penal Code, 1860 — Section 21, 109
High Courts08 Aug 2022Allowed
Javahar Lal Vs OVT India Pvt. Limited & Anr.
Delhi High Court · (2022) 08 DEL CK 0041
Negotiable Instruments Act, 1881 — Section 138, 141, 141(2), 148
High Courts08 Aug 2022Dismissed
Manoj Sharma Vs Union Of India & Ors.
Delhi High Court · (2022) 08 DEL CK 0040
High Courts08 Aug 2022Dismissed
Jitinder Tiwari Vs Union Of India & Ors
Delhi High Court · (2022) 08 DEL CK 0039
Constitution Of India, 1950 — Article 226, 227Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(3), 16(3)Indian Penal Code, 1860 — Section 34, 341, 506