High Courts18 Aug 2022
Telefonaktiebolaget LM Ericsson(PUBL) Vs Gionee Communication Equipment Co Ltd & Anr
Delhi High Court · (2022) 08 DEL CK 0100
Code Of Civil Procedure, 1908 — Order 11 Rule 3, Order 11 Rule 5Patents Act, 1970 — Section 146
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,195 of 6,909
High Courts18 Aug 2022Partly Allowed
Ram Lal Malhotra & Anr. Vs Union Of India & Ors
Delhi High Court · (2022) 08 DEL CK 0099
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2022Disposed Of
Pankaj Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2022) 08 DEL CK 0078
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 302
High Courts18 Aug 2022Dismissed
Tosh Apartment Pvt. Ltd Vs Government Of National Capital Territory Of Delhi & Ors
Delhi High Court · (2022) 08 DEL CK 0077
Limitation Act, 1963 — Article 59Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 2 Rule 2, Order 1 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts18 Aug 2022Disposed Of
Kuldeep Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2022) 08 DEL CK 0076
High Courts17 Aug 2022Disposed Of
Manjula Aggarwal & Ors Vs Vinod Kakkar Since Deceased Through Lrs & Ors
Delhi High Court · (2022) 08 DEL CK 0175
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 34, 96, 100, 103, 109, 151, Order 12 Rule 8, Order 20 Rule 12Delhi Rent Control Act, 1958 — Section 2(1), 2(1)(l)(iii), 14(1)(a), 14(1)(c), 14(1)(e), 14(1)(g), 14(1)(h), 27, 27(1), 45, 50, 50(1)
High Courts17 Aug 2022Disposed Of
State Of West Bengal Vs Alankrita Pandey & Ors
Delhi High Court · (2022) 08 DEL CK 0149
Constitution Of India, 1950 — Article 21Indian Police Service (Cadre) Rules, 1954 — Rule 5(2)
High Courts17 Aug 2022Disposed Of
Abhishek Singh Vs State & Anr. & Ors.
Delhi High Court · (2022) 08 DEL CK 0148
Indian Penal Code, 1860 — Section 354A, 376, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66DCode Of Criminal Procedure, 1973 — Section 164
High Courts17 Aug 2022Disposed Of
Riyazuddin Vs State Nct Of Delhi
Delhi High Court · (2022) 08 DEL CK 0147
Code Of Criminal Procedure, 1973 — Section 167(2), 439, 482Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 468, 471, 489B, 489C
High Courts17 Aug 2022Dismissed
Puja Ray Vs Dhanraj & Ors
Delhi High Court · (2022) 08 DEL CK 0146
Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 17(1)(c), 17(1)(e), 17(2)(vi)Transfer Of Property Act, 1882 — Section 54
High Courts17 Aug 2022Disposed Of
Vijay Laxmi Parik (Deceased) Through Her Lr Vs Jyoti Parshad & Ors.
Delhi High Court · (2022) 08 DEL CK 0145
High Courts17 Aug 2022
Sheikh Anwar Vs State
Delhi High Court · (2022) 08 DEL CK 0144
Constitution Of India, 1950 — Article 142Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 2(viia), 2(xxiiia), 20(c), 21, 21(c), 22, 23, 24, 27, 43, 50, 57Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts17 Aug 2022Disposed Of
Adani Welspun Exploration Limited. Vs Union Of India
Delhi High Court · (2022) 08 DEL CK 0119
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts17 Aug 2022Disposed Of
Amit Kaushik Vs Kavita
Delhi High Court · (2022) 08 DEL CK 0109
Guardian and Wards Act, 1890 — Section 12
High Courts17 Aug 2022Disposed Of
Ambarish Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 08 DEL CK 0108
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts17 Aug 2022Dismissed
Ankit Yadav And Ors Vs Union Of India And Anr.
Delhi High Court · (2022) 08 DEL CK 0107
High Courts17 Aug 2022
Manipal Business Solutions Private Limited Vs Aurigain Consulants Private Limited & Ors.
Delhi High Court · (2022) 08 DEL CK 0095
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 21Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4, Order 7 Rule 11Indian Contract Act, 1872 — Section 27
High Courts17 Aug 2022Disposed Of
M/S Apex Traders Vs Commissioner Of Central Taxes, GST Delhi, (North)
Delhi High Court · (2022) 08 DEL CK 0094
Central Goods and Services Tax Act, 2017 — Section 132Code Of Criminal Procedure, 1973 — Section 195, 340
High Courts17 Aug 2022Disposed Of
Narender Kumar Vs Union Of India And Ors.
Delhi High Court · (2022) 08 DEL CK 0093
High Courts17 Aug 2022Dismissed
Fortune Land And Housing Pvt Ltd Vs Principal Commissioner Of Income Tax-1 & Ors.
Delhi High Court · (2022) 08 DEL CK 0092
Income Tax Act, 1961 — Section 143(3), 147, 226(3), 226(3)(iii), 250(6)