High Courts22 Aug 2022Dismissed

Preet Singh & Ors Vs State (Nct Of Delhi) & Anr.

Delhi High Court · (2022) 08 DEL CK 0112

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 2(i), 82, 154, 156, 164, 173, 438, 482Indian Penal Code, 1860 — Section 34, 323, 376, 377
High Courts22 Aug 2022Dismissed

Satish Kumar Khurana Vs State

Delhi High Court · (2022) 08 DEL CK 0097

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 383, 428Indian Penal Code, 1860 — Section 302, 307, 324Evidence Act, 1872 — Section 134
High Courts18 Aug 2022Allowed

B K Parchure Vs State

Delhi High Court · (2022) 08 DEL CK 0116

Code Of Criminal Procedure, 1973 — Section 156(3), 197, 197(1), 200, 482Indian Penal Code, 1860 — Section 34, 120B, 161, 218, 302, 307, 342, 389, 406, 419, 420, 466, 467, 468, 469, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(d)(ii), 13(1)(2), 19
High Courts18 Aug 2022Dismissed

Shipali Sharma Vs State

Delhi High Court · (2022) 08 DEL CK 0115

Code Of Criminal Procedure, 1973 — Section 227, 397, 482Indian Penal Code, 1860 — Section 34, 498A
High Courts18 Aug 2022Disposed Of

K.P.R. Nair Vs Jyotika Oguz

Delhi High Court · (2022) 08 DEL CK 0104

Code Of Civil Procedure, 1908 — Order 22 Rule 4Hindu Succession Act, 1956 — Section 15(2)(b)Indian Succession Act, 1925 — Section 263