High Courts01 Aug 2022Disposed Of
M/S Dewan Chand Builders And Contractors Vs M/S Rayco Engineering Services
Delhi High Court · (2022) 08 DEL CK 0016
Constitution Of India, 1950 — Article 227
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Delhi High Court judgments
1,38,161 judgments · page 2,200 of 6,909
High Courts01 Aug 2022Dismissed
Hardeep Kapoor Vs Rajesh Verma
Delhi High Court · (2022) 08 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 96Delhi Rent Control Act, 1958 — Section 50Transfer Of Property Act, 1882 — Section 106
High Courts01 Aug 2022Disposed Of
Best Buildwell Private Limited Vs Income Tax Officer, Circle 4 (2), Delhi And Anr.
Delhi High Court · (2022) 08 DEL CK 0014
Income Tax Act, 1961 — Section 143(3), 144B, 148, 148A(b), 148A(d)
High Courts01 Aug 2022Disposed Of
Dr. Suman Pujari Vs Registrar Co-Operative Societies, Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 08 DEL CK 0003
Constitution Of India, 1950 — Article 14, 226, 227, 300ACode Of Civil Procedure, 1908 — Order 21 Rule 102Transfer Of Property Act, 1882 — Section 52
High Courts01 Aug 2022Dismissed
Airports Authority Of India (Kolkata Airport) Vs TDI International India Ltd
Delhi High Court · (2022) 08 DEL CK 0002
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 17, 17(1), 17(2), 34
High Courts01 Aug 2022
Welspun One Logistics Parks Fund-I Vs Mohit Verma And Ors
Delhi High Court · (2022) 08 DEL CK 0001
Arbitration And Conciliation Act, 1996 — Section 9, 11(6)
High Courts29 Jul 2022
Theos Food Pvt. Ltd. & Ors. Vs Theobroma Foods Pvt. Ltd
Delhi High Court · (2022) 07 DEL CK 0138
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts29 Jul 2022Disposed Of
Delhi Development Authority Vs Deputy Conservator Of Forests
Delhi High Court · (2022) 07 DEL CK 0137
High Courts29 Jul 2022Dismissed
Pr. Commissioner Of Income Tax-1, Delhi Vs M/S. Convvergys India Services Pvt. Ltd & Anr.
Delhi High Court · (2022) 07 DEL CK 0136
Income Tax Rules, 1962 — Rule 10B, 10B(2)Income Tax Act, 1961 — Section 133(6)
High Courts29 Jul 2022Dismissed
Delhi Development Authority Vs Shail Shukla
Delhi High Court · (2022) 07 DEL CK 0135
High Courts29 Jul 2022
T.V. Today Network Limited Vs News Laundry Media Private Limited & Ors
Delhi High Court · (2022) 07 DEL CK 0132
Constitution Of India, 1950 — Article 19(1)(a), 19(2), 21Code Of Civil Procedure, 1908 — Section 151, Order 2 Rule 1, Order 2 Rule 2, Order 11 Rule 1, Order 39 Rule 1, Order 39 Rule 2Information Technology Act, 2000 — Section 2(1)(w)
High Courts29 Jul 2022
Sita Chaudhry Vs Verinder Singh & Ors
Delhi High Court · (2022) 07 DEL CK 0131
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Companies Act, 2013 — Section 58, 59(1), 71, 89, 89(1), 397, 430Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30
High Courts29 Jul 2022Disposed Of
Decathlon Sports India Pvt. Ltd. Vs State Of Nct Of Delhi
Delhi High Court · (2022) 07 DEL CK 0130
Constitution Of India, 1950 — Article 21, 226, 227Code Of Criminal Procedure, 1973 — Section 2(c), 2(d), 41A, 150, 151, 154, 154(1), 173, 190, 195, 195(1), 482Indian Penal Code, 1860 — Section 172, 188
High Courts29 Jul 2022Disposed Of
IREO Private Limited Ors Vs Vibhor Home Developers Pvt Ltd Ors
Delhi High Court · (2022) 07 DEL CK 0129
Code Of Civil Procedure, 1908 — Section 148, 151
High Courts29 Jul 2022Disposed Of
Rizwan Ahmad Vs DRI
Delhi High Court · (2022) 07 DEL CK 0128
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 9A, 25, 25A, 27, 29
High Courts29 Jul 2022Disposed Of
Laxman Dass Bhati Vs Parveen Chatterjee
Delhi High Court · (2022) 07 DEL CK 0127
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 340
High Courts29 Jul 2022
Dinesh Jhunjhunwala Vs Citixsys Technologies Ltd. & Ors
Delhi High Court · (2022) 07 DEL CK 0126
Code Of Civil Procedure, 1908 — Order 7 Rule 11Companies Act, 1956 — Section 10F, 41(2), 397, 398, 399, 399(4)
High Courts29 Jul 2022Disposed Of
M/S Expeditors International Of Washingtion, Inc. Vs Assistant Commissioner Of Income Tax, Circle International Tax 1(2)(2), Delhi And Anr
Delhi High Court · (2022) 07 DEL CK 0125
Income Tax Act, 1961 — Section 254
High Courts29 Jul 2022Dismissed
M/S Konnect Hospitality Vs Commissioner Of Police & Anr
Delhi High Court · (2022) 07 DEL CK 0124
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 188Delhi Police Act, 1978 — Section 28(1)(za), 28(1)(zb), 38(2), 38(3), 141, 141(2)
High Courts29 Jul 2022Allowed
Delhi Development Authority Vs M/S Ajab Singh And Co.
Delhi High Court · (2022) 07 DEL CK 0123
Limitation Act, 1963 — Article 116, 117Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(3), 37, 43(2), 43(3), 43(4)Limitation Act, 1963 — Section 3, 4, 5, 24, 29, 29(2)