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Delhi High Court judgments

1,38,161 judgments · page 2,202 of 6,909

High Courts22 Jul 2022?Roshan vs. State Govt. of NCT of Delhi & Ors." in BAIL APPLN.2108/2020 decided on 27.11.2020

Jagbir Vs State (N.C.T. Of Delhi)

Delhi High Court · (2022) 07 DEL CK 0101

�Sanjeev Kumar Mehra vs. State & Ors." in W.P.(CRL)2441/2019 decided on 05.11.2019
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High Courts22 Jul 2022Dismissed

Vipin Kumar Gupta & Ors.Vs CBI

Delhi High Court · (2022) 07 DEL CK 0099

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 190, 197, 319, 482Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts21 Jul 2022Dismissed

Rameshwar @ Ranu Vs State

Delhi High Court · (2022) 07 DEL CK 0092

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
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High Courts20 Jul 2022Allowed

B. Tiwari Vs State Thr. CBI

Delhi High Court · (2022) 07 DEL CK 0094

Indian Penal Code, 1860 — Section 120A, 120B, 165APrevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 17, 19(1)(c), 20Code Of Criminal Procedure, 1973 — Section 313
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High Courts19 Jul 2022Dismissed

Rochish Mathur Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2022) 07 DEL CK 0086

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 397, 401, 482Protection of Children from Sexual Offences Act, 2012 — Section 9(l), 9(m), 9(n), 10, 12, 29, 30Indian Penal Code, 1860 — Section 34, 354, 354A, 354B, 406, 498A, 506, 509
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